COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 524 of 1,769

High Courts21 Jan 2015Allowed

Nileshkumar Motilal Valand and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) GLH 1 16 : (2015) 2 GLR 1508

Bombay Police Act, 1951 - Section 33, 33(o)Constitution of India, 1950 - Article 14, 16, 162, 19(1)(g), 21Criminal Procedure Code, 1973 (CrPC) - Section 144

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High Courts21 Jan 2015Dismissed

Dhirajbhai Ishwarlal Gogia Vs Appellate Authority and Electrical Inspector, Paschim Gujarat Vij Co. Ltd. and Others

Gujarat High Court · (2015) 2 GLR 957

Electricity Act, 2003 - Section 126, 135

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High Courts21 Jan 2015

Gujarat Eco Textile Park Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2015) 372 ITR 584 : (2015) 234 TAXMAN 345

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142, 142(1), 143, 143(3)

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High Courts21 Jan 2015

Commissioner of Income Tax-I Vs Banco Aluminium Ltd.

Gujarat High Court · (2015) 01 GUJ CK 0048

Income Tax Act, 1961 - Section 260A

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High Courts21 Jan 2015Allowed

Sudhaben Gopalbhai Darji Vs State of Gujarat

Gujarat High Court · (2015) 01 GUJ CK 0044

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 227, 228Penal Code, 1860 (IPC) - Section 114, 302, 498(A), 506(2)

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High Courts21 Jan 2015Dismissed

Sureshbhai Pravinbhai Sondarva Vs State of Gujarat

Gujarat High Court · (2015) 2 Crimes 376 : (2015) 3 DMC 414

Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 19(6), 20(3)

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High Courts21 Jan 2015

Commissioner of Central Excise and Customs Vs P.J. Varghese

Gujarat High Court · (2015) 50 GST 65

Central Excises and Salt Act, 1944 - Section 11A(1), 11AC

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High Courts21 Jan 2015Allowed

Mahendra Vs State of Gujarat

Gujarat High Court · (2015) 01 GUJ CK 0015

Arms Act, 1959 - Section 25(1-B)A.B.)Bombay Police Act, 1951 - Section 135Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3, 3(2)

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High Courts21 Jan 2015Allowed

Rajnish Jashram Kejaria (Jatav) Vs State of Gujarat

Gujarat High Court · (2015) 01 GUJ CK 0014

Arms Act, 1959 - Section 25(1-B)A.B.)Bombay Police Act, 1951 - Section 135Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3, 3(2)

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High Courts20 Jan 2015Partly Allowed

Samirkumar Dilipbhai Vasava Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1010 : (2015) 3 SCT 338

Constitution of India, 1950 - Article 12

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High Courts20 Jan 2015Dismissed

State of Gujarat Vs Dolarrai Trikambhai Vaghela

Gujarat High Court · (2015) 2 Crimes 113

Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 5(2)

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High Courts20 Jan 2015Allowed

A.M. Desai Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 990 : (2015) LabIC 2426

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 114, 324, 504Prevention of Corruption Act, 1988 - Section 11, 12, 13, 14, 20

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High Courts19 Jan 2015Dismissed

State of Gujarat Vs Ashokkumar Bababhai Parmar

Gujarat High Court · (2015) 3 CCR 339

Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2), 20, 7

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High Courts19 Jan 2015

State of Gujarat Vs Dashmesh Hydraulic Machinery

Gujarat High Court · (2015) 80 VST 532

Gujarat Value Added Tax Act, 2003 - Section 34(7)

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High Courts19 Jan 2015Dismissed

Bhupendra Mangaldas Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 ACC 746 : AIR 2015 Guj 65

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High Courts19 Jan 2015

Hitech Outsourcing Services Vs Income Tax Officer and Others

Gujarat High Court · (2015) 372 ITR 582

Income Tax Act, 1961 - Section 10A, 10B

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High Courts19 Jan 2015Dismissed

Agriculture Produce Market Committee Vs Labour Court, Palanpur and Others

Gujarat High Court · (2015) 145 FLR 656 : (2015) 1 LLJ 696 : (2015) LLR 770

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25, 25F, 25-F

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High Courts19 Jan 2015

Commissioner of Income Tax Vs Gujarat Alkalies and Chemicals Ltd.

Gujarat High Court · (2015) 372 ITR 237

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High Courts19 Jan 2015Dismissed

State of Gujarat Vs Harshad Ambalal Joshi

Gujarat High Court · (2015) 01 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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High Courts19 Jan 2015Allowed

Kalpanaben Vs State of Gujarat

Gujarat High Court · (2015) 01 GUJ CK 0011

Constitution of India, 1950 - Article 226

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