High Courts02 Feb 2015
Jagdishbhai Govindlal Patel Vs Income Tax Officer
Gujarat High Court · (2015) 371 ITR 419
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142, 142(1), 143, 143(2)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 522 of 1,769
High Courts30 Jan 2015
Gujarat Flourochemicals Ltd. Vs Commissioner of Income Tax and 3 and 1
Gujarat High Court · (2015) GLH 3 641 : (2015) 377 ITR 307
Central Excises and Salt Act, 1944 - Section 11B, 11B(1), 35FConstitution of India, 1950 - Article 226, 227Customs Act, 1962 - Section 129E, 27(1)
High Courts30 Jan 2015Allowed
Divisional Controller Vs Labour Court and Others
Gujarat High Court · (2015) 145 FLR 495 : (2015) 1 LLJ 635 : (2015) 2 LLN 676
High Courts30 Jan 2015Partly Allowed
Gujarat State Stenographers'' Association Vs State of Gujarat and Others
Gujarat High Court · (2015) 01 GUJ CK 0029
Constitution of India, 1950 - Article 14, 226, 227
High Courts30 Jan 2015Allowed
Rakesh Babulal Patel and Others Vs State of Gujarat
Gujarat High Court · (2015) 2 DMC 809
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 107, 304B, 306, 498(A), 498A
High Courts30 Jan 2015Allowed
Naniben and Others Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1837
Criminal Procedure Code, 1973 (CrPC) - Section 107, 313, 374Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 107, 304B, 306, 498A
High Courts30 Jan 2015Dismissed
State of Gujarat Vs Anopsinh Abhesinh Gohil
Gujarat High Court · (2015) 01 GUJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 313, 378Penal Code, 1860 (IPC) - Section 302, 34, 408
High Courts29 Jan 2015Dismissed
State of Gujarat Vs Gopkumar Challapan Pillai
Gujarat High Court · (2015) 2 DMC 852
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A
High Courts29 Jan 2015Dismissed
Rajendrasinh Arjunsinh Rathod Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 LLJ 624
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Dismissed
Gitaben Dineshbhai Thakkar and Others Vs Musabhai Ahmedbhai Garasiya and Others
Gujarat High Court · (2015) 4 ACC 521 : (2015) 2 GLR 944
High Courts29 Jan 2015
State of Gujarat Vs Nishi Communication
Gujarat High Court · (2015) 80 VST 535
Gujarat Value Added Tax Act, 2003 - Section 34(7)
High Courts29 Jan 2015
C.V.M. Exports Vs Deputy Commissioner of Commercial Taxes
Gujarat High Court · (2015) 01 GUJ CK 0052
Gujarat Value Added Tax Act, 2003 - Section 38
High Courts29 Jan 2015Dismissed
Manoj Maneklal Mehta Vs Deviyani Tex-Chem P. Ltd.
Gujarat High Court · (2015) 189 CompCas 192 : (2015) 2 CoMPLJ 493
High Courts29 Jan 2015Dismissed
State of Gujarat Vs Natwarbhai Bhudabhai Bariya
Gujarat High Court · (2015) 01 GUJ CK 0028
Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A)
High Courts29 Jan 2015Allowed
Laxmiben Parthibhai Karen Vs Designated Authority - under The Defection Act and Others
Gujarat High Court · (2015) 3 GLR 2453
Constitution of India, 1950 - Article 226
High Courts28 Jan 2015Dismissed
State of Gujarat Vs Asharaf Musa Meman (Bakali)
Gujarat High Court · (2015) 3 CCR 268
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 27, 29, 50, 8Penal Code, 1860 (IPC) - Section 302, 34
High Courts28 Jan 2015
Atir Textile Industries (P.) Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 230 TAXMAN 104
Income Tax Act, 1922 - Section 12(2)Income Tax Act, 1961 - Section 143(1)(a), 157(iii), 260A, 30, 31
High Courts28 Jan 2015
Commissioner of Income Tax Ahmedabad-IV Vs AKZO Noble Non Stick Coatings Ltd.
Gujarat High Court · (2015) 01 GUJ CK 0051
Income Tax Act, 1961 - Section 10B, 80IB
High Courts28 Jan 2015Dismissed
State of Gujarat Vs Birbalsingh Chensingh Vaghela
Gujarat High Court · (2015) 01 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Evidence Act, 1872 - Section 113(A), 113-APenal Code, 1860 (IPC) - Section 302, 306, 34, 498-A
High Courts28 Jan 2015
Constant Engineering Private Ltd. Vs Additional Commissioner of Service Tax and Others
Gujarat High Court · (2015) 50 GST 345 : (2015) 40 STR 224
Finance Act, 1994 - Section 73, 87