COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 521 of 1,769

High Courts09 Feb 2015Dismissed

Dixitkumar Dasrathbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 02 GUJ CK 0013

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 192Penal Code, 1860 (IPC) - Section 406, 417, 426, 497

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High Courts09 Feb 2015Allowed

Isagro (Asia) Agrochemicals P. Ltd. and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 CCR 84

Companies Act, 1956 - Section 47Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 405, 406, 428, 429, 482

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High Courts06 Feb 2015Partly Allowed

United India Insurance Co. Ltd. Vs Hasumatiben Kanubhai Patel and Others

Gujarat High Court · (2015) 4 ACC 247 : (2015) 2 GLR 1446

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High Courts06 Feb 2015Allowed

Ravindrabhai Babulal Shah Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 1553

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 313, 374(2)Penal Code, 1860 (IPC) - Section 506(2), 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(1)(ix), 3(1)(viii), 3(1)(xii)

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High Courts06 Feb 2015Partly Allowed

Suresh Vs State of Gujarat

Gujarat High Court · (2015) 02 GUJ CK 0033

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304

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High Courts06 Feb 2015Partly Allowed

Gabrubhai Sukhabhai Chavda Vs Jivabhai Popatbhai Bharwad Deceased and Others

Gujarat High Court · (2015) 02 GUJ CK 0032

Constitution of India, 1950 - Article 226, 227Gujarat Tenancy and Agricultural Lands Act, 1948 - Section 74, 84(C)

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High Courts06 Feb 2015Partly Allowed

Jasbhai Bhailalbhai Patel and Others Vs Balmurbha K. Munipate Devre and Others

Gujarat High Court · (2015) 4 ACC 295 : (2015) 3 GLR 2047

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High Courts05 Feb 2015Dismissed

Kashiben Lakhmanbhai Vs Gujarat Energy Transmission Corporation Ltd. and Others

Gujarat High Court · (2015) 2 GLR 1154

Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 164Income Tax Act, 1961 - Section 142(2A)

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High Courts05 Feb 2015Allowed

Jayeshbhai Shankarbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) CriLJ 2927 : (2015) GLH 2285

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 243, 244, 244, 244(1), 244(2)Evidence Act, 1872 - Section 138

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High Courts05 Feb 2015Allowed

Rukesh Kanjibhai Patel Vs Paresh Natvarlal Thacker

Gujarat High Court · (2015) 62 PTC 512

Trade Marks Act, 1999 - Section 20, 21, 27, 27(1)

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High Courts05 Feb 2015Dismissed

Executive Engineer (O and M) Vs Shantikrupa Estate Pvt. Ltd. And Others

Gujarat High Court · (2015) 02 GUJ CK 0011

Constitution of India, 1950 - Article 12, 136, 226, 227Electricity Act, 2003 - Section 111, 156, 157, 42, 42(5)Evidence Act, 1872 - Section 115

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High Courts04 Feb 2015Dismissed

Vipulbhai Mansinhbhai Chaudhary Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1566

Constitution of India, 1950 - Article 136, 19(1)(g), 226Gujarat Co-operative Societies Act, 1961 - Section 107, 34, 45, 46, 53(1)Income Tax Act, 1961 - Section 66(2)

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High Courts04 Feb 2015

State of Gujarat Vs Fair Link Corporation

Gujarat High Court · (2015) 80 VST 217

Gujarat Value Added Tax Act, 2003 - Section 73(4)

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High Courts04 Feb 2015

Commissioner of Income Tax-I Vs Amar Quarry Pvt. Ltd.

Gujarat High Court · (2015) 02 GUJ CK 0047

Income Tax Act, 1961 - Section 143(3), 147

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High Courts03 Feb 2015Dismissed

State of Gujarat Vs Amrutbhai K. Jadav Turi

Gujarat High Court · (2015) 3 DMC 223

Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A), 498-A

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High Courts03 Feb 2015Dismissed

Virag Pramodrai Joshi Vs GIDC and Others

Gujarat High Court · (2015) 1 LLJ 748

Constitution of India, 1950 - Article 142, 226

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High Courts03 Feb 2015Partly Allowed

Vanadoulat Patil and Others Vs Gujarat Industrial Trucks Ltd. and Others

Gujarat High Court · (2015) 02 GUJ CK 0010

Companies Act, 1956 - Section 433, 434Industrial Disputes Act, 1947 - Section 33(c)(2)

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High Courts03 Feb 2015Dismissed

Ganesh Oil Mills Vs Paschim Gujarat Vij Company Limited

Gujarat High Court · (2015) 02 GUJ CK 0009

Constitution of India, 1950 - Article 226

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High Courts02 Feb 2015Allowed

Punambhai Ramjibhai Patani Vs State of Gujarat

Gujarat High Court · (2015) 3 DMC 123

Criminal Procedure Code, 1973 (CrPC) - Section 107, 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 306, 498(A), 498A

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High Courts02 Feb 2015

Commissioner of Income Tax Vs Nita Madhu Patel

Gujarat High Court · (2015) 02 GUJ CK 0025

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