High Courts20 Feb 2015Dismissed
Narendra Champaklal Trivedi Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0037
Constitution of India, 1950 - Article 14, 16, 21
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 519 of 1,769
High Courts20 Feb 2015Disposed off
Dipakbhai Amrutbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0036
Gujarat Town Planning and Urban Development Act, 1976 - Section 65, 67, 67(a), 68
High Courts19 Feb 2015Allowed
Bharat J. Patel and Others Vs Jyoti Ltd. and Others
Gujarat High Court · (2015) 128 CLA 248 : (2015) 191 CompCas 343 : (2015) 4 CoMPLJ 199
High Courts19 Feb 2015Partly Allowed
Bhartiben Himatlal Jodhani and Others Vs Saijibhai Maljibhai Desai and Others
Gujarat High Court · (2015) 4 ACC 501 : (2015) 2 GLR 1353
High Courts19 Feb 2015Partly Allowed
Divisional Controller Vs Sunil M. Joshi and Others
Gujarat High Court · (2015) 02 GUJ CK 0008
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 11A
High Courts19 Feb 2015Partly Allowed
Manjulaben Amichand Patel Vs State of Gujarat
Gujarat High Court · (2016) 2 GujLH 635
Constitution of India, 1950 - Article 226Gujarat Civil Services (General Conditions of Services) Rules, 2002 - Rule 40
High Courts18 Feb 2015Allowed
Nilesh Jayantibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1753
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 7
High Courts18 Feb 2015Dismissed
Pravinsingh Bhurabha Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0022
High Courts16 Feb 2015
State of Gujarat Vs Jupiter Engineer
Gujarat High Court · (2015) 82 VST 399
Central Excises and Salt Act, 1944 - Section 11B, 11B(1), 35FCustoms Act, 1962 - Section 129E, 27(1)
High Courts16 Feb 2015Dismissed
Vinaben Lavjibhai and Others Vs Compt Authority and Addl Collector and Others
Gujarat High Court · (2015) 02 GUJ CK 0021
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(1), 10(3), 10(5), 10(6), 34
High Courts16 Feb 2015
Commissioner of Income Tax Vs Bhavinkumar M. Dagli
Gujarat High Court · (2015) 377 ITR 389
Income Tax Act, 1961 - Section 139(5), 143(2), 271(1)(c)
High Courts13 Feb 2015
State of Gujarat Vs Phil Corporation Ltd.
Gujarat High Court · (2015) 83 VST 527
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts13 Feb 2015Allowed
Aaiyub Abdulshakur Pathan Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 2993
Arms Act, 1959 - Section 17(3), 18Constitution of India, 1950 - Article 226, 227
High Courts13 Feb 2015Allowed
Natvarbhai Balubhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1773
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 16, 7
High Courts13 Feb 2015Allowed
Brijlal Bharatbhai Shah Vs Veer Narmad South Gujarat University
Gujarat High Court · AIR 2015 Guj 68 : (2015) 3 BC 124
High Courts13 Feb 2015Allowed
Bindeshwar Pathak Vs State (Central) (Sic) State of Gujarat and Others
Gujarat High Court · (2015) 146 FLR 545 : (2015) 1 LLN 674 : (2015) LLR 597
Contract Labour (Regulation and Abolition) Act, 1970 - Section 12(1), 19, 2(1)(c), 2(1)(e), 23Criminal Procedure Code, 1973 (CrPC) - Section 482Industrial Disputes Act, 1947 - Section 2(j)
High Courts13 Feb 2015Dismissed
Hotel Savera and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) CriLJ 1070 : (2016) 1 Crimes 340 : (2015) 3 GLR 2055 : (2015) 4 RCR(Criminal) 1020
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13(1), 13(2), 13(2)(b), 16, 7Seeds Act, 1966 - Section 16(1), 16(2)
High Courts12 Feb 2015Allowed
Jagte Raho Vs The Chief Minister of Gujarat and Others
Gujarat High Court · (2016) 1 ALLMR 18 : (2015) 2 GLR 1541 : (2015) 4 RCR(Civil) 568
Right to Information Act, 2005 - Section 12(3), 12(5), 12(6), 15, 15(3)
High Courts12 Feb 2015Disposed off
Salaya Machhimar Boat Association Vs Union of India and Others
Gujarat High Court · AIR 2015 Guj 70 : (2015) 5 FLT 661 : (2015) 2 GLR 927
Constitution of India, 1950 - Article 226, 227Limitation Act, 1963 - Section 14National Environment Appellate Authority Act, 1997 - Section 3
High Courts12 Feb 2015
Ajay S. Patel Vs Income Tax Officer Ward-4(3)
Gujarat High Court · (2015) 375 ITR 72
Income Tax Act, 1961 - Section 179, 179(1)