High Courts27 Feb 2015Allowed
State of Gujarat Vs Natubhai Somabhai Vasava
Gujarat High Court · (2015) 2 Crimes 423
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Prevention of Food Adulteration Act, 1954 - Section 13(2)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 518 of 1,769
High Courts27 Feb 2015Dismissed
Rameshbhai Chhanabhai Dafda Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts27 Feb 2015Disposed Off
Bhavnagar District Panchayat and Others Vs Pallaviben Tulsibhai Patel and Others
Gujarat High Court · (2015) LabIC 3771
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 25F
High Courts26 Feb 2015Partly Allowed
Nanabhai Vitthaldas Patel Vs Executive Engineer
Gujarat High Court · (2015) LabIC 2424
Constitution of India, 1950 - Article 226, 227
High Courts26 Feb 2015
Commissioner of Customs and Central Excise Vs Bharatbhai A. Doshi
Gujarat High Court · (2015) 319 ELT 425
Customs Act, 1962 - Section 111(p), 11B
High Courts26 Feb 2015Disposed off
HDFC Ergo General Insurance Company Ltd. Vs Janakben and Others
Gujarat High Court · (2015) 02 GUJ CK 0046
Motor Vehicles Act, 1988 - Section 140, 166
High Courts26 Feb 2015Dismissed
State of Gujarat Vs Kantibhai Khatubhai Parmar and Others
Gujarat High Court · (2015) 3 GLR 2101
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 1, 12, 13(1)(d), 13(2), 2
High Courts25 Feb 2015
Ashish Traders Vs State of Gujarat
Gujarat High Court · (2015) 84 VST 187
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts25 Feb 2015Partly Allowed
Rakesh Narsinhbhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2015) 145 FLR 858 : (2015) 2 LLJ 74
High Courts24 Feb 2015
Principal Vs Jayantilal Ramanlal Jaiswal and Others
Gujarat High Court · (2015) 146 FLR 543
Payment of Gratuity Act, 1972 - Section 7
High Courts24 Feb 2015Allowed
Hitesh D. Desai Vs Superintendent of Stamps and Inspector General of Registration and Others
Gujarat High Court · (2015) 2 GLR 961
Constitution of India, 1950 - Article 226, 227, 265Gujarat Stamp Act, 1958 - Section 2(na), 32, 32A, 34, 39
High Courts23 Feb 2015Dismissed
State of Gujarat Vs Dilipkumar Jivanlal Solanki
Gujarat High Court · (2015) 3 GLR 1965
Criminal Procedure Code, 1973 (CrPC) - Section 157, 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A
High Courts23 Feb 2015Allowed
Paschim Gujarat Vij Co. Ltd. Vs Electrical Inspector and Others
Gujarat High Court · (2015) 02 GUJ CK 0035
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126, 126(1), 127
High Courts20 Feb 2015Dismissed
Dineshbhai Somabhai Prajapati Vs State of Gujarat
Gujarat High Court · (2015) 02 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 114, 361, 363, 366, 366A
High Courts20 Feb 2015
Shantilal Velji Rajgor Vs State of Gujarat
Gujarat High Court · (2015) 4 Crimes 281
Banking Regulation Act, 1949 - Section 36ADCriminal Procedure Code, 1973 (CrPC) - Section 255(2), 397, 401, 433Penal Code, 1860 (IPC) - Section 341
High Courts20 Feb 2015
Allahrakha Mohammedbhai Multani Vs Imranahmed Ikhtiyarahmed Ansari
Gujarat High Court · (2015) 02 GUJ CK 0041
Penal Code, 1860 (IPC) - Section 302, 323, 324
High Courts20 Feb 2015Dismissed
A.S. Lineswala Vs Manojkumar Dhanjibhai Kakalotar and Others
Gujarat High Court · (2015) 4 Crimes 125
Penal Code, 1860 (IPC) - Section 302, 34Prevention of Food Adulteration Act, 1954 - Section 16, 7(2)
High Courts20 Feb 2015Dismissed
State of Gujarat Vs Parshottambhai Bhikhabhai Solanki
Gujarat High Court · (2015) 02 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 437AEvidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 201, 302, 376(2), 376(2)(f)
High Courts20 Feb 2015Allowed
Ashok Twisting Works Vs Gujarat Urja Vikas Nigam Ltd.
Gujarat High Court · (2015) 02 GUJ CK 0038