High Courts13 Mar 2015
Commissioner of Central Excise Vs Navin C. Tolia
Gujarat High Court · (2015) 51 GST 394
Central Excises and Salt Act, 1944 - Section 14
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 516 of 1,769
High Courts13 Mar 2015
Shree Shyam Metal Corporation Vs State of Gujarat
Gujarat High Court · (2015) 84 VST 209
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts13 Mar 2015
Commissioner of Income Tax Vs Vallabhdas Vithaldas
Gujarat High Court · (2015) 232 TAXMAN 57
Constitution of India, 1950 - Article 141Gift Tax Act, 1958 - Section 24Income Tax Act, 1961 - Section 132, 143(1), 143(3), 154, 200A
High Courts13 Mar 2015
Panoli Intermediate (India) Pvt. Ltd. Vs Union of India and Others
Gujarat High Court · AIR 2015 Guj 97 : (2015) 326 ELT 532 : (2015) 2 GLR 1395 : (2015) 51 GST 720 : (2015) 3 RCR(Civil) 938
Central Excises and Salt Act, 1944 - Section 35Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 141, 226, 227
High Courts13 Mar 2015Allowed
Apurva Chandravadan Pathak Vs Sardar Patel University and Others
Gujarat High Court · (2015) 3 GLR 1992
Constitution of India, 1950 - Article 226Sardar Patel University Act, 1955 - Section 15, 24, 59
High Courts12 Mar 2015Dismissed
State of Gujarat Vs Thakor Gandaji Kakuji and Others
Gujarat High Court · (2015) 2 GLR 1236
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 42Penal Code, 1860 (IPC) - Section 302, 34
High Courts12 Mar 2015Allowed
Altafbhai Bhikhabhai and Others Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0042
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 437APenal Code, 1860 (IPC) - Section 120-B, 148, 149, 161, 302
High Courts12 Mar 2015Disposed off
Ganesh Chemicals Vs Hasmukhbhai Sankabhai Rathva and Others
Gujarat High Court · (2015) 03 GUJ CK 0041
Motor Vehicles Act, 1988 - Section 140, 166
High Courts12 Mar 2015Partly Allowed
Daxaben Parsottambhai Dhami and Others Vs Leruji Dinaji Bhati (Vanjara) and Others
Gujarat High Court · (2015) 3 GLR 1944
Income Tax Act, 1961 - Section 80C
High Courts11 Mar 2015
Principal Commissioner of Income Tax Vs Lincoln Pharmaceuticals Ltd.
Gujarat High Court · (2015) 375 ITR 561
Income Tax Act, 1961 - Section 147, 148, 80-IB
High Courts11 Mar 2015
Commissioner of Income Tax VI Vs Devendrasingh Delsingh Bhagtana
Gujarat High Court · (2015) 03 GUJ CK 0055
Income Tax Act, 1961 - Section 133(6), 142(1), 143(1), 143(2), 41(1)
High Courts11 Mar 2015
State of Gujarat Vs Bhagwanbhai Karshanbhai Baraiya and Others
Gujarat High Court · (2015) 03 GUJ CK 0040
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 300, 302, 304, 323
High Courts11 Mar 2015
Audichya Sahstra Brahman Gnyati Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0039
Bombay Land Revenue Code, 1879 - Section 211, 79AConstitution of India, 1950 - Article 226, 227
High Courts11 Mar 2015Dismissed
Arjun P. Patel and Others Vs Rajkot Municipal Corporation and Others
Gujarat High Court · (2016) GLH 1 231 : (2015) 2 GLR 1694
Bombay Provincial Municipal Corporations Act, 1949 - Section 454, 457, 458Constitution of India, 1950 - Article 14, 226
High Courts10 Mar 2015Partly Allowed
Gajendrakumar Narainprasad Bairwa Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 107, 313, 357, 374Penal Code, 1860 (IPC) - Section 306, 498 (A), 498-A
High Courts10 Mar 2015Allowed
Indian Rayon Industries Ltd. Vs Bamaniya Lakhabhai Bhagvanjibhai
Gujarat High Court · (2015) 03 GUJ CK 0035
Industrial Disputes Act, 1947 - Section 2(oo), 2(oo) (bb), 25F, 25-F
High Courts10 Mar 2015Allowed
Rajesh Maheshchandra Jariwala Vs Insurance Regulatory and Development Authority and Others
Gujarat High Court · (2015) 03 GUJ CK 0034
Insurance Act, 1938 - Section 42
High Courts10 Mar 2015Disposed off
State of Gujarat and Others Vs Bharat Kumar K. Vora
Gujarat High Court · (2015) 03 GUJ CK 0033
Industrial Disputes Act, 1947 - Section 25B, 25F, 25G, 25H
High Courts10 Mar 2015Allowed
Rameshbhai Thakersibhai Maheriya Vs State of Gujarat
Gujarat High Court · (2015) 3 GLR 2369
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374(2)Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts09 Mar 2015
Commissioner of Income Tax Vs Jolly Fantasy World Ltd.
Gujarat High Court · (2015) 373 ITR 530
Income Tax Act, 1961 - Section 132, 132A, 132B, 142, 143