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Gujarat High Court judgments

35,370 judgments · page 514 of 1,769

High Courts25 Mar 2015Allowed

Ramsevak Baburam Tripathi Vs State (C.B.I.)

Gujarat High Court · (2015) 3 GLR 2042

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 120B, 409Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(d)
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High Courts24 Mar 2015Dismissed

Modern Denim Limited and Others Vs State Of Gujarat and Others

Gujarat High Court · (2016) ALLMR(Cri) 31 : (2015) GLH 3 668 : (2015) 2 GLR 1584 : (2015) 4 RCR(Criminal) 472

Companies Act, 1956 - Section 291Criminal Procedure Code, 1973 (CrPC) - Section 138, 2(d), 200, 200, 200Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142, 142, 142
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High Courts23 Mar 2015Allowed

Girishbhai Maganlal Pandya Vs State of Gujarat

Gujarat High Court · (2016) GLH 1 126

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 209, 225, 225, 226Motor Vehicles Act, 1988 - Section 134(a)(b), 14(3), 164, 177, 181
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High Courts20 Mar 2015Dismissed

Botad Nagar Palika Vs K.P. Nathani

Gujarat High Court · (2015) 146 FLR 215 : (2015) 2 LLJ 469 : (2015) 3 LLN 412

Constitution of India, 1950 - Article 14, 142, 16, 226, 32Industrial Disputes Act, 1947 - Section 2, 2(oo)(bb), 25, 25F, 25G
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