High Courts01 Apr 2015
Commissioner of Income Tax Vs Axis Bank Ltd.
Gujarat High Court · (2015) 377 ITR 293
Interest Tax Act, 1974 - Section 2(5A)(i), 2(5A)(iv), 2(5B), 2(5B)(i), 2(7)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 512 of 1,769
High Courts01 Apr 2015
Shree Ram Builders Vs Assistant Commissioner of Income Tax (OSD)
Gujarat High Court · (2015) 377 ITR 631
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148, 43B
High Courts01 Apr 2015
Pushpaben Chimanbhai Patel Vs Income Tax Officer (Intl. Taxn.)
Gujarat High Court · (2015) 04 GUJ CK 0090
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148, 54EC, 54F
High Courts01 Apr 2015Partly Allowed
PWD Employees Union and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0019
Constitution of India, 1950 - Article 226
High Courts01 Apr 2015Disposed off
Rakesh R. Gandhi Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0018
Constitution of India, 1950 - Article 14, 16, 21, 226, 6(1)Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2), 19, 7
High Courts01 Apr 2015Partly Allowed
Oriental Insurance Co. Ltd. Vs Pallaviben Harsukhbhai Sorathia and Others
Gujarat High Court · (2015) 3 GLR 2069
High Courts31 Mar 2015Dismissed
Satyadev Parasnath Pandey and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1475
Constitution of India, 1950 - Article 14, 19, 226, 300AGujarat Town Planning and Urban Development Act, 1976 - Section 124, 19, 26, 40, 41(1)
High Courts31 Mar 2015
Principal Commissioner of Income Tax-5 Vs Ashwin Kantilal Ravel
Gujarat High Court · (2015) 231 TAXMAN 615
Income Tax Act, 1961 - Section 142(1), 143(2)
High Courts31 Mar 2015Dismissed
Rakesh Manekchand Kothari Vs Deputy Director, Enforcement Directorate and Others
Gujarat High Court · (2015) 03 GUJ CK 0067
Constitution of India, 1950 - Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 439Prevention of Money-Laundering Act, 2002 - Section 19, 19(1), 3, 4, 45
High Courts31 Mar 2015Dismissed
State of Gujarat Vs Harishchandra Jivatsinh Thakore and Others
Gujarat High Court · (2015) 03 GUJ CK 0065
Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498A
High Courts31 Mar 2015Dismissed
State of Gujarat Vs Bavaji Hasmukhgiri Ishwargiri Goswami
Gujarat High Court · (2015) 03 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 323, 34, 498A
High Courts31 Mar 2015Partly Allowed
Hasmukh Umiyashankar Joshi Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0020
Penal Code, 1860 (IPC) - Section 114, 120B, 489(C), 489-A, 489-B
High Courts31 Mar 2015Partly Allowed
Patel Jinal Hasmukhbhai and Others Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0019
Constitution of India, 1950 - Article 226
High Courts31 Mar 2015Dismissed
Monal Dineshbhai Chokshi and Others Vs State Bank of India and Others
Gujarat High Court · (2016) 1 GLR 186
Constitution of India, 1950 - Article 104, 105, 19(2), 21, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14
High Courts31 Mar 2015Allowed
Isabbhai Pavulbhai Damor-Daily Wage Worker of Forest Deptt. Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0017
Constitution of India, 1950 - Article 226
High Courts31 Mar 2015Allowed
Bhikhabhai Devjibhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0016
High Courts30 Mar 2015
Principal Commissioner of Income Tax-2 Vs J. Upendra Construction (P.) Ltd.
Gujarat High Court · (2015) 377 ITR 383 : (2015) 232 TAXMAN 697
Income Tax Act, 1961 - Section 143(3), 147, 148, 271(1)(c)
High Courts30 Mar 2015Dismissed
Vulcan Industrial Engineering Co. Ltd. Vs Coal India Ltd. and Others
Gujarat High Court · (2015) 3 GLR 1853
Constitution of India, 1950 - Article 12, 14, 300A
High Courts30 Mar 2015Partly Allowed
Ritaben Kamleshbhai Mehta and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1664
Advocates Act, 1961 - Section 48AA
High Courts30 Mar 2015Disposed off
Pratapbhai Gandabhai Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0066
Penal Code, 1860 (IPC) - Section 135(1), 147, 148, 149, 299