High Courts13 Apr 2015Disposed Off
Indian Hotels Company Limited Vs Suo Motu
Gujarat High Court · (2015) 5 FLT 489
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 510 of 1,769
High Courts10 Apr 2015
Commissioner of Income Tax Vs Shree Raghupati Fibers Pvt. Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0096
Income Tax Act, 1961 - Section 14, 143, 147, 32, 56
High Courts10 Apr 2015
Rajesh Mishra Vs Customs, Excise and Service Tax Appellate Tribunal (CESTAT)
Gujarat High Court · (2015) 04 GUJ CK 0091
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 73(2), 75, 76, 77, 78
High Courts10 Apr 2015Allowed
Jivanbhai Devjibhai Bhogayata Vs Mohanbhai Purshottam Mokariya Brahmin and Others
Gujarat High Court · (2015) 04 GUJ CK 0027
Penal Code, 1860 (IPC) - Section 114, 294, 294(a), 503, 504
High Courts10 Apr 2015Dismissed
Prakashbhai Premjibhai Vaghela Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0026
Constitution of India, 1950 - Article 227Penal Code, 1860 (IPC) - Section 307, 325, 326, 502(2), 504
High Courts10 Apr 2015
Balkrishan Gopiram Goenka Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0025
Central Excises and Salt Act, 1944 - Section 9Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(8), 482
High Courts10 Apr 2015Allowed
Sumanbhai Kantibhai Patel and Others Vs Amrutbhai Shambhubhai Patel and Others
Gujarat High Court · (2015) CriLJ 3895
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 167(2), 169, 173Penal Code, 1860 (IPC) - Section 120B, 406, 420, 426, 467
High Courts10 Apr 2015Dismissed
Vankar Dhanabhai Lalabhai Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts10 Apr 2015Allowed
Lalitbhai Vikramchand Parekh Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0022
Bombay Provincial Municipal Corporations Act, 1949 - Section 260(1), 260(2)Criminal Procedure Code, 1973 (CrPC) - Section 482Industrial Disputes Act, 1947 - Section 27
High Courts10 Apr 2015Allowed
Vijay Vallabhbhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2015
Constitution of India, 1950 - Article 13, 14, 19, 19(1)(g), 21Gujarat Town Planning and Urban Development Act, 1976 - Section 3(f)
High Courts10 Apr 2015Partly Allowed
State of Gujarat Vs Jaku and Others
Gujarat High Court · (2015) CriLJ 4110
Penal Code, 1860 (IPC) - Section 115, 116, 120B, 302, 511
High Courts09 Apr 2015Allowed
Jayesh Ramlal Brahmbhatt Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1717 : (2015) LabIC 3459
High Courts09 Apr 2015
State of Gujarat Vs T.J. Agro Fertilizers Pvt. Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0072
Gujarat Sales Tax Act, 1969 - Section 41, 41B, 44, 45(6), 47(4)(a)
High Courts09 Apr 2015Disposed off
Pet Plastics Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2015) 04 GUJ CK 0037
Constitution of India, 1950 - Article 226
High Courts09 Apr 2015Allowed
Kunvarsinh Bhathisinh Parmar and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0020
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Dismissed
State of Gujarat Vs Madhugiri Lakhmangiri Niranjanakadana Sadhu
Gujarat High Court · (2015) CriLJ 3654
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(1)(b)Penal Code, 1860 (IPC) - Section 302, 34
High Courts08 Apr 2015
Paladiya Brothers and Co. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 376 ITR 567
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142(1), 143(2), 147, 148
High Courts08 Apr 2015
Joint Commissioner of Income Tax (Assessment) Vs Colourman Dyechem P. Ltd.
Gujarat High Court · (2015) 377 ITR 411
Income Tax Act, 1961 - Section 142(1)
High Courts08 Apr 2015
Commissioner of Income Tax Vs Parmar Builders & Developers
Gujarat High Court · (2015) 234 TAXMAN 378
Income Tax Act, 1961 - Section 132, 142(1), 143(2), 158BC
High Courts07 Apr 2015Partly Allowed
Altafbhai (Abdus) Sattarbhai Deraiya and Others Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3664 : (2015) 3 DMC 694
Criminal Procedure Code, 1973 (CrPC) - Section 107, 209, 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 114, 304B, 306, 498(A), 498A