High Courts22 Apr 2015
Commissioner of Income Tax I Vs Harshad Babulal Makwana
Gujarat High Court · (2015) 04 GUJ CK 0112
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 508 of 1,769
High Courts22 Apr 2015
Trivedi Corporation Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2015) 04 GUJ CK 0111
High Courts22 Apr 2015
Joy Global (UK) Limited Vs Deputy Director of Income Tax (International Taxation) - II and Others
Gujarat High Court · (2015) 04 GUJ CK 0105
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 115WD, 115WE, 115WF, 115WH, 120
High Courts22 Apr 2015
Devendra Somabhai Naik Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2015) 377 ITR 402
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(1), 143(3), 147, 148, 150
High Courts22 Apr 2015Dismissed
Jayesh J. Dave and Others Vs Jayendra Nandlal Shah and Others
Gujarat High Court · (2015) 04 GUJ CK 0068
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 114, 341, 441, 447
High Courts22 Apr 2015
Ajaykumar J. Patel Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2015) 04 GUJ CK 0058
Income Tax Act, 1961 - Section 147, 148
High Courts22 Apr 2015
Principal Commissioner of Income Tax Vs ECI Technologies Pvt. Ltd.
Gujarat High Court · (2015) 375 ITR 595
Income Tax Act, 1961 - Section 10B
High Courts21 Apr 2015
Eagle Corporation Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 39 STR 711 : (2015) 85 VST 523
Central Excises and Salt Act, 1944 - Section 32E, 32FConstitution of India, 1950 - Article 226Finance Act, 1994 - Section 65(105)(j), 65(105)(n), 65(105)(p), 65(105)(zzx), 70
High Courts21 Apr 2015Partly Allowed
Bharatkumar Chotubahai Patel and Others Vs Rajendrabhai Omkar Marathe and Others
Gujarat High Court · (2016) 1 AnWR 4
High Courts21 Apr 2015
Modern Tube Industries Limited Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0062
High Courts20 Apr 2015Allowed
Nagsi Khemu Harijan Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3853
Criminal Procedure Code, 1973 (CrPC) - Section 360, 397, 401Probation of Offenders Act, 1958 - Section 4, 4(1)
High Courts20 Apr 2015
Ry Midas Metacast Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 322 ELT 839
Customs Act, 1962 - Section 129
High Courts20 Apr 2015Dismissed
Ramaben Dhirajlal Vs Civil Surgeon, Sir T. Hospital and Others
Gujarat High Court · (2015) 146 FLR 1051 : (2015) LLR 931
High Courts20 Apr 2015
R.Y. Midas Metacast Private Limited and Others Vs Union of India and Others
Gujarat High Court · (2015) 04 GUJ CK 0108
Customs Act, 1962 - Section 129
High Courts20 Apr 2015
Sanjay Kumar Bucha Vs Income Tax Officer
Gujarat High Court · (2015) 04 GUJ CK 0060
Income Tax Act, 1961 - Section 133(6), 143(1), 143(2), 44AB, 69
High Courts17 Apr 2015
State of Gujarat Vs Esdee Paints Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0061
Gujarat Value Added Tax Act, 2003 - Section 2(33), 45(6), 47(4A)
High Courts17 Apr 2015Dismissed
Dhaval Gopalbhai Dobariya and Others Vs State of Gujarat
Gujarat High Court · (2015) 4 CCR 225 : (2015) CriLJ 3807
Constitution of India, 1950 - Article 21, 227Evidence Act, 1872 - Section 137, 138, 139, 140, 141Penal Code, 1860 (IPC) - Section 114, 323, 376(1)(2)D, 504, 506(2)
High Courts17 Apr 2015
State of Gujarat Vs Aadam
Gujarat High Court · (2015) 04 GUJ CK 0047
Arms Act, 1959 - Section 25(1)(b)(a), 27Penal Code, 1860 (IPC) - Section 114, 394, 397
High Courts17 Apr 2015Dismissed
Bhikhabhai Chakubhai Kathiriya Vs Harsukhbhai Jagjivandas Sadrani and Others
Gujarat High Court · (2015) 04 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Food Adulteration Act, 1954 - Section 16, 2(i-a)(a), 2(i-a)(m), 7(i), 7(v)
High Courts17 Apr 2015Dismissed
Kheti Vikas Seva Trust and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 5 FLT 604
Air (Prevention and control of Pollution) Act, 1981 - Section 21, 31(A)Constitution of India, 1950 - Article 136, 32National Environment Appellate Authority Act, 1997 - Section 11