High Courts29 Apr 2015Allowed
Shailesh Manjulal Jadav Vs Gujarat State Land Development Corporation Ltd. and Others
Gujarat High Court · (2015) LabIC 3088
Constitution of India, 1950 - Article 14, 16, 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 506 of 1,769
High Courts29 Apr 2015Disposed off
The Executive Director/Basin Manager Oil and Natural Gas Corporation Ltd. Vs ONGC Employees Mazdoor Sabha and Others
Gujarat High Court · (2015) LabIC 3474 : (2015) 3 LLN 150
Constitution of India, 1950 - Article 14, 16, 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1), 18(1)Industrial Disputes Act, 1947 - Section 10, 33, 33(i)(a)
High Courts29 Apr 2015Dismissed
Bhupatsinh Vishaji Vaghela Vs Shakuntalaben Durlabhjibhai Khokhar
Gujarat High Court · (2015) 04 GUJ CK 0081
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 14 Rule 2, Order 23 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)
High Courts29 Apr 2015
Jayanti Parshottam Machhi Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 1978
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386, 391Customs Act, 1962 - Section 124, 135
High Courts29 Apr 2015Dismissed
State of Gujarat Vs Ashok Shaktidan Gadhvi and Others
Gujarat High Court · (2015) 3 GLR 2335
Arms Act, 1959 - Section 25(1)(c)Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 378, 386
High Courts29 Apr 2015Allowed
Hamidkhan Vahidkhan Pathan Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3215
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 366, 368, 376, 452, 506(2)
High Courts29 Apr 2015Allowed
Yashwantrao Handurao Borse Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts29 Apr 2015Partly Allowed
State of Gujarat Vs Bhopabhai Dajabhai Koli Patel
Gujarat High Court · (2015) GLH 3 697
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 300, 302, 304, 304-A, 72Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(ii)(v), 3(iii)(iv)
High Courts29 Apr 2015Dismissed
State of Gujarat Vs Ismile and Others
Gujarat High Court · (2015) 04 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(1), 21, 22, 29, 42Penal Code, 1860 (IPC) - Section 302, 34
High Courts29 Apr 2015Dismissed
State of Gujarat Vs Mehul Vasantray Singala and Others
Gujarat High Court · (2015) 04 GUJ CK 0074
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) - Section 161
High Courts28 Apr 2015Disposed off
Shardaben Parsottambhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 LLJ 420
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)(c)
High Courts28 Apr 2015
Gujarat State Land Development Corporation Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 04 GUJ CK 0107
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 156
High Courts28 Apr 2015
Mitul Gems Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 234 TAXMAN 431
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, 148, 148(2), 200(1), 40(a)
High Courts28 Apr 2015Dismissed
Haripara Gram Panchayat Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1734
Gujarat Land Revenue Code, 1879 - Section 7(A), 7A
High Courts28 Apr 2015Allowed
Selsites Vs State of Gujarat and Others
Gujarat High Court · (2015) 4 BC 607
Constitution of India, 1950 - Article 12, 14, 226
High Courts28 Apr 2015Dismissed
State of Gujarat Vs S. Ratnakar Shetthi and Others
Gujarat High Court · (2015) CriLJ 4090
Official Secrets Act, 1923 - Section 2(8)(c), 3, 9
High Courts28 Apr 2015
State of Gujarat Vs Sanyo Cera Tiles Pvt. Ltd.
Gujarat High Court · (2015) 83 VST 210
High Courts28 Apr 2015
Haresh Narayan Jaguja and Others Vs Namrata Haresh Jaguja Jyoti and Others
Gujarat High Court · (2015) 3 DMC 643 : (2016) GLH 1 219
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts27 Apr 2015Dismissed
State of Gujarat Vs Abdulbhai Musabhai Sheikh and Others
Gujarat High Court · (2015) CriLJ 3658
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 3(1)(d), 7
High Courts27 Apr 2015
Principal Commissioner of Income Tax Vs India Gelatine and Chemicals Ltd.
Gujarat High Court · (2015) 376 ITR 553
Income Tax Act, 1961 - Section 143(1), 143(2), 14A, 172, 194