High Courts04 May 2015
Riva Packaging Solutions Pvt. Ltd. Vs Commr. of Service Tax
Gujarat High Court · (2015) 40 STR 881
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 505 of 1,769
High Courts01 May 2015Allowed
Jethalal Amrabhai Khimsuriya Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3411
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 12, 13, 13(1)(d), 13(1)(d)(i)(ii), 13(2)
High Courts01 May 2015Allowed
Vasava Umeshbhai Laxmanbhai Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 Crimes 8
Bombay Prohibition Act, 1949 - Section 81Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3
High Courts01 May 2015Partly Allowed
PWD Employees Union and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0007
Constitution of India, 1950 - Article 226
High Courts01 May 2015Allowed
Bharatbhai Jivrajbhai Limbasiya Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 Crimes 670
Arms Act, 1959 - Section 25(1)(1-B)A, 25(1-B)A.B.), 27(1)Bombay Police Act, 1951 - Section 135Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3, 3(2)
High Courts01 May 2015Allowed
Sureshbhai Sonaji Solanki (Luhar) Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0005
Bombay Prohibition Act, 1949 - Section 66(1)(B)Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3
High Courts01 May 2015Dismissed
Rameshchandra Amrutlal Sejpal Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0002
Constitution of India, 1950 - Article 234, 235Gujarat Public Trusts Act, 2011 - Section 4, 73
High Courts30 Apr 2015Dismissed
State of Gujarat Vs Jayantibhai Somabhai Khant
Gujarat High Court · (2015) CriLJ 3209
Criminal Procedure Code, 1973 (CrPC) - Section 53(A), 53APenal Code, 1860 (IPC) - Section 114, 363, 366, 376, 506(2)
High Courts30 Apr 2015Allowed
Govindsinh Karansinh Jadeja and Others Vs State of Gujarat
Gujarat High Court · (2015) GLH 2450
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 120(B), 120BPrevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 7
High Courts30 Apr 2015
Jitendra Synthetics Vs Commissioner of Central Excise and Customs
Gujarat High Court · (2015) 320 ELT 794
High Courts30 Apr 2015Dismissed
G.H. Vasavada Vs Shankerlal Govindji Joshi and Others
Gujarat High Court · (2015) CriLJ 3677 : (2015) GLH 2413 : (2015) 3 GLR 1861
Constitution of India, 1950 - Article 226, 311, 356Criminal Procedure Code, 1973 (CrPC) - Section 161, 196, 197, 197(1), 198-B(3)Penal Code, 1860 (IPC) - Section 109, 114, 166A, 166B, 323
High Courts30 Apr 2015
Jaswantbhai Hasmukhbhai Patel Vs Gujarat State Electricity Corporation Limited
Gujarat High Court · (2015) 146 FLR 655 : (2015) LabIC 4183 : (2015) 2 LLJ 733
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 30, 31, 33, 33(2)(b), 33A
High Courts29 Apr 2015
Vishwanath Realtor and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0110
Constitution of India, 1950 - Article 226Gujarat Value Added Tax Act, 2003 - Section 34(8A), 44, 45, 45(1)
High Courts29 Apr 2015
Sai Consulting Engineers Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 377 ITR 354
Constitution of India, 1950 - Article 226Finance Act, 2010 - Section 9Income Tax Act, 1961 - Section 142(1), 143(2), 143(3), 147, 148
High Courts29 Apr 2015Dismissed
State of Gujarat Vs Thakore Bharatji Tejaji and Others
Gujarat High Court · (2015) 04 GUJ CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) - Section 114, 306, 498-A
High Courts29 Apr 2015Dismissed
State of Gujarat Vs Anil Khimaji Ramoliya
Gujarat High Court · (2015) 04 GUJ CK 0087
High Courts29 Apr 2015
Mundra Ports and Special Economic Zone Limited Vs Commissioner of Central Excise and Customs
Gujarat High Court · (2015) 39 STR 726
Central Excises and Salt Act, 1944 - Section 35G, 37
High Courts29 Apr 2015
Ashokbhai Chotabhai Barot Vs Nadiad Nagar Palika and Others
Gujarat High Court · (2015) 04 GUJ CK 0085
Industrial Disputes Act, 1947 - Section 19, 19(1), 19(2), 19(4), 19(6)
High Courts29 Apr 2015Disposed off
Banco Products (India) Ltd. Vs Kamleshbhai Ishwarbhai Panchal and Others
Gujarat High Court · (2015) 04 GUJ CK 0084
Constitution of India, 1950 - Article 226, 227