High Courts08 Jun 2015Dismissed
Manjibhai Gandabhai Vs Surendranagar Dist. and Others
Gujarat High Court · (2015) 147 FLR 99 : (2015) 3 LLJ 335
Industrial Disputes Act, 1947 - Section 25F, 25G
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 503 of 1,769
High Courts08 Jun 2015Allowed
Bruhad Dakshin Gujarat Ahir Suvarnkar Public Charitable Trust Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2251
Constitution of India, 1950 - Article 226
High Courts08 May 2015Dismissed
Mukesh Balvantray Tripathi Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · (2015) 146 FLR 301 : (2015) 3 GLR 2433 : (2015) LabIC 2952
Penal Code, 1860 (IPC) - Section 115
High Courts08 May 2015Allowed
Haresh A. Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 Crimes 728 : (2015) GLH 3 796
Penal Code, 1860 (IPC) - Section 279, 285, 287, 290, 405
High Courts08 May 2015Dismissed
State of Gujarat Vs Zala Indrakumar Bachubha and Others
Gujarat High Court · (2015) 05 GUJ CK 0030
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) - Section 397, 452, 504
High Courts08 May 2015Partly Allowed
Laxmanbhai Nanubhai Vankar Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0025
Constitution of India, 1950 - Article 226
High Courts08 May 2015
Baroda Rayon Employees Ekta Union Vs Baroda Rayon Corporation Ltd. and Others
Gujarat High Court · (2015) 05 GUJ CK 0024
Arbitration and Conciliation Act, 1996 - Section 28, 5Bombay Land Revenue Code, 1879 - Section 150, 152, 155Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 39 Rule 2A, Order 39 Rule 2A, 151, 94
High Courts08 May 2015Dismissed
Bhikhubhai Ranchhodbhai Dabhi and Others Vs Mohanbhai Chhimkabhai Patel and Others
Gujarat High Court · (2015) 05 GUJ CK 0023
Bombay Land Revenue Code, 1879 - Section 135(d)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 43 Rule 1(r), Order 7 Rule 11
High Courts08 May 2015Allowed
Aamir Khan and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Wild Life (Protection) Act, 1972 - Section 2(16)(a)(b), 27(4), 39, 48(a), 57
High Courts08 May 2015
Gulf Asphalt Private Limited Known as Aspam Petronergy Pvt. Ltd. Vs Dipesh Sinh Kishanchandra Rao and Others
Gujarat High Court · (2015) ALLMR(Cri) 545 : (2016) 1 BC 745 : (2015) CriLJ 3954
Companies Act, 1956 - Section 391, 392, 393, 394Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 255(1), 256, 256(1), 258
High Courts08 May 2015
Nisarg Jayantkumar Gajera Vs Jayantkumar Mevabhai Gajera and Others
Gujarat High Court · (2015) 2 Crimes 729
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts08 May 2015Allowed
Shiv-Vani Oil and Gas Exploration Services Ltd. and Others Vs Oil and Natural Gas Corpn. (India) Ltd. and Others
Gujarat High Court · (2015) 4 BC 630
Constitution of India, 1950 - Article 14, 19(1)(f), 19(1)(g), 226
High Courts08 May 2015
Sabir Sidikbhai Manek Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 3915
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 3
High Courts07 May 2015
Pushpak Bullion (P.) Ltd. Vs Deputy Commissioner of Income tax
Gujarat High Court · (2015) 379 ITR 81 : (2015) 233 TAXMAN 326
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 143(1), 143(3), 147, 148
High Courts07 May 2015
Excel Export Vs Union of India
Gujarat High Court · (2015) 323 ELT 476
Customs Act, 1962 - Section 74, 75
High Courts07 May 2015Dismissed
Everest Publicity Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 1891
Constitution of India, 1950 - Article 14, 19, 19(1)(a), 19(1)(g), 21Gujarat Provincial Municipal Corporations Act, 1949 - Section 17, 19Gujarat Town Planning and Urban Development Act, 1976 - Section 12, 12(1), 12(2), 12(2)(m), 12(ii)(m)
High Courts07 May 2015
Central Arecanut and Cocoa Marketing Processing Co-Operative Ltd. (CAMPCO LTD) Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0033
Constitution of India, 1950 - Article 226
High Courts07 May 2015Dismissed
State of Gujarat Vs Palabhai Somabhai Harijan and Others
Gujarat High Court · (2015) 05 GUJ CK 0029
Penal Code, 1860 (IPC) - Section 114, 302, 304, 324, 34
High Courts07 May 2015Partly Allowed
Narendrasinh Chandubhai Jadeja Vs Deputy Forest Officer and Others
Gujarat High Court · (2015) 147 FLR 262 : (2015) 2 LLJ 692
Constitution of India, 1950 - Article 226
High Courts07 May 2015Disposed off
The Liquidator Petrofils Co. Operative Ltd. (in Liquidation) Vs Industrial Development Bank of India Ltd. (IDBI Ltd.) and Others
Gujarat High Court · (2015) 05 GUJ CK 0027
Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 21Gujarat Industrial Development Act, 1962 - Section 11(2), 14, 16, 17, 23(2)