High Courts29 Jun 2015Dismissed
President, Indo-German Tool Room Employees Union Vs General Manager, Indo-German Tool Room and Others
Gujarat High Court · (2015) 146 FLR 1048 : (2015) 4 LLN 385
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 501 of 1,769
High Courts29 Jun 2015Allowed
Karjipura (Godh) Seva Sahakari Mandali Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2362
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11(1)(i)
High Courts29 Jun 2015Allowed
Habibbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Gujarat Police Act, 1951 - Section 135(1)Penal Code, 1860 (IPC) - Section 120-B, 143, 147, 148, 149
High Courts29 Jun 2015Allowed
Ramkishan Mulchand Mundhada Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0011
Electricity Act, 2003 - Section 135, 135[1], 135[1] [b], 138 [1][a]
High Courts29 Jun 2015Allowed
Abdulbhai Jivabhai Khokhar Vs District Development Officer and Others
Gujarat High Court · (2015) 06 GUJ CK 0010
Constitution of India, 1950 - Article 226
High Courts26 Jun 2015Allowed
Gujarat State Road Transport Corporation and Others Vs Ibrahim Mamadbhai Baloch and Others
Gujarat High Court · (2015) 4 ACC 163
Motor Vehicles Act, 1988 - Section 173
High Courts26 Jun 2015Allowed
Prabhaben Hemabhai Bachubhai Mer Bhupatbhai Ranchho Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 4431 : (2016) 1 GLR 294
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts26 Jun 2015Allowed
Kantibhai Mangabhai Patar and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0008
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 216Penal Code, 1860 (IPC) - Section 114, 320, 323, 325, 326
High Courts26 Jun 2015Disposed off
Barot Rameshchandra Babulal Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0007
Constitution of India, 1950 - Article 136, 226, 227, 32
High Courts26 Jun 2015Dismissed
Hiteshkumar Jashwantsinh Taparia (Chief Fire Officer, Vadodara Municipal Corporation) Vs Municipal Commissioner
Gujarat High Court · (2015) 06 GUJ CK 0006
Constitution of India, 1950 - Article 226, 309, 311, 314Gujarat Provincial Municipal Corporations Act, 1949 - Section 56(2)Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2), 19
High Courts26 Jun 2015Allowed
Salim Usmanbhai Sumra Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0005
Bombay Animal Preservation Act, 1954 - Section 8Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(bbb), 3
High Courts26 Jun 2015Allowed
Dhaval Rajeshbhai Somabhai Jayasar Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0004
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 3Penal Code, 1860 (IPC) - Section 114, 379, 467
High Courts25 Jun 2015Dismissed
Rithwik Projects Private Limited Vs Sintex Infra Projects Limited and Others
Gujarat High Court · (2015) 06 GUJ CK 0009
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 7Constitution of India, 1950 - Article 226, 227
High Courts24 Jun 2015Allowed
Parvpal Rajivpal Singh Vs State of Gujarat and Others
Gujarat High Court · (2016) CriLJ 243
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13BPenal Code, 1860 (IPC) - Section 307, 323, 376, 377, 509
High Courts24 Jun 2015Dismissed
Chief Manager Vs Anil Popatlal Ghelani and Others
Gujarat High Court · (2016) LabIC 891 : (2015) 3 LLJ 462 : (2015) 3 LLN 136
Industrial Disputes Act, 1947 - Section 25-F, 25-G
High Courts24 Jun 2015Allowed
Pravinsinh Somaji Makwana and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2302
Criminal Procedure Code, 1973 (CrPC) - Section 202, 202(2), 203, 204, 204(2)Penal Code, 1860 (IPC) - Section 302
High Courts23 Jun 2015Allowed
Bhikhubhai Amarsinhbhai Parmar Vs United India Insurance Company Ltd. and Others
Gujarat High Court · (2015) 3 GLR 2503
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 151Constitution of India, 1950 - Article 136, 142Motor Vehicles Act, 1988 - Section 149
High Courts23 Jun 2015Allowed
Vijaysingh and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 4635
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(2), 320, 482Penal Code, 1860 (IPC) - Section 114, 306, 498(A)
High Courts22 Jun 2015Allowed
Kantibhai Devsibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 1 GLR 139
Constitution of India, 1950 - Article 21, 22, 22 (2), 227, 32Criminal Procedure Code, 1973 (CrPC) - Section 160, 167, 167(1), 167(2), 167(3)Penal Code, 1860 (IPC) - Section 120B, 213, 214, 217
High Courts22 Jun 2015Partly Allowed
Muzaffar Husain Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0034
Arms Act, 1959 - Section 25(1)(A)Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 312