High Courts09 Jul 2015
Savjibhai Naranbhai Adroja Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0023
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 114, 465, 467, 468, 471
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 500 of 1,769
High Courts09 Jul 2015Partly Allowed
Ashokbhai Ishwarbhai Chauhan and Others Vs Anand Agriculture University and Others
Gujarat High Court · (2015) 07 GUJ CK 0022
Administrative Tribunals Act, 1985 - Section 19(4)Constitution of India, 1950 - Article 14, 16Penal Code, 1860 (IPC) - Section 114, 120B, 406, 420, 466
High Courts08 Jul 2015
Alliance Fibers Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 88 VST 137
Constitution of India, 1950 - Article 14, 19(1)(g), 226, 265Gujarat Value Added Tax Act, 2003 - Section 44, 45, 68, 69, 73(4)
High Courts08 Jul 2015
Manish Kanaiyalal Gupta Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0046
Constitution of India, 1950 - Article 225, 32, 329(b), 343, 348Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 401Official Languages Act, 1963 - Section 7
High Courts08 Jul 2015Partly Allowed
Leela Champak Charitable Trust Vs All India Council for Technical Education
Gujarat High Court · (2015) 07 GUJ CK 0024
Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Dismissed
Zala Punjajee Javanjee Vs State of Gujarat and Others
Gujarat High Court · AIR 2015 Guj 159
Constitution of India, 1950 - Article 21, 226
High Courts07 Jul 2015
Principal Commissioner of Income Tax and Others Vs Gujarat Gas Financial Services Limited
Gujarat High Court · (2015) 233 TAXMAN 532
Income Tax Act, 1961 - Section 143, 143(3), 260A, 37, 40(A)
High Courts07 Jul 2015Dismissed
State of Gujarat Vs Ramanbhai Punjabhai Harijan
Gujarat High Court · (2015) 3 DMC 868
Criminal Procedure Code, 1973 (CrPC) - Section 162(2), 311, 378Evidence Act, 1872 - Section 121, 122, 123, 124, 125Penal Code, 1860 (IPC) - Section 302, 307, 498(A)
High Courts06 Jul 2015Allowed
Ashok Lakhmanbhai Mavadiya and Others Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0020
Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts06 Jul 2015Dismissed
Nahersinh Gulabsinh Parghi Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0019
Penal Code, 1860 (IPC) - Section 114, 395, 397, 457, 459
High Courts06 Jul 2015Allowed
Mohammedali Ibrahim Chaudhary Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0018
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 507, 509
High Courts06 Jul 2015Disposed Off
Ashwinsinh and Others Vs Abdulkhaiyum Abdulgani and Others
Gujarat High Court · (2015) 4 ACC 328
Motor Vehicles Act, 1988 - Section 173, 73
High Courts03 Jul 2015Dismissed
Nishant Deshdipak Varma Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2463
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 401(2), 468, 468(2)(b), 469, 469(1)(a)Penal Code, 1860 (IPC) - Section 114, 120-B, 181, 191, 193
High Courts01 Jul 2015
State of Gujarat Vs Rohitbhai Bhagabhai Vaghri and Others
Gujarat High Court · (2015) 4 CCR 540 : (2015) 3 GLR 2623
Criminal Procedure Code, 1973 (CrPC) - Section 121, 124, 360, 361, 373General Clauses Act, 1897 - Section 8(1)Penal Code, 1860 (IPC) - Section 114, 299, 302, 304, 307
High Courts30 Jun 2015
Garden Silk Mills Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2015) 323 ELT 717 : (2015) 40 STR 630
Constitution of India, 1950 - Article 14, 19(1)(g), 226, 265, 300A
High Courts30 Jun 2015Allowed
Sachin Shreekant Marathi and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, 506(1)
High Courts30 Jun 2015Dismissed
Shah Krushnachandra Kantilal and Others Vs The State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0024
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 1(e), Order 7 Rule 3
High Courts30 Jun 2015Dismissed
Sakir Rahimbhai Shaikh Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 21, 24, 27, 27-A
High Courts30 Jun 2015Dismissed
State of Gujarat Vs Nayanbhai Jeebhai Barot and Others
Gujarat High Court · (2015) CriLJ 4432
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(b)(ii), 25, 29, 41(3)Penal Code, 1860 (IPC) - Section 120B, 164, 195, 302, 34
High Courts30 Jun 2015
Vinayakrao Shantilal Desai Vs Gujarat State Fertilizers & Chemicals Ltd. and Others
Gujarat High Court · (2015) 3 GLR 2269
Constitution of India, 1950 - Article 14, 19, 19(1)(g), 226, 227Industrial Disputes Act, 1947 - Section 18(3)(A), 2(1), 29(g), 32