High Courts17 Jul 2015Allowed
Omprakash Rameshwarupdas Aggrawal Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2430
Criminal Procedure Code, 1973 (CrPC) - Section 327Penal Code, 1860 (IPC) - Section 376, 376A, 376B, 376C, 376D
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 499 of 1,769
High Courts17 Jul 2015
Claris Lifescience Ltd. Vs Union of India
Gujarat High Court · (2015) 52 GST 1094
Central Excises and Salt Act, 1944 - Section 11A(1), 35D, 35E(1)Finance Act, 2007 - Section 138
High Courts17 Jul 2015Dismissed
Bharatkumar Chhotalal Mehta Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 4317
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 204, 397, 399, 401, 482Penal Code, 1860 (IPC) - Section 204, 323
High Courts16 Jul 2015Allowed
Devendrakumar C. Solanki Vs State of Gujarat and Others
Gujarat High Court · (2016) 148 FLR 266 : (2015) 3 LLJ 493 : (2016) LLR 272
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(ra), 25(T), 25(U), 30
High Courts16 Jul 2015Dismissed
Jitendrabhai Girdharbhai Saghvi Vs Pinakin A. Patel and Others
Gujarat High Court · (2015) 147 FLR 458
High Courts16 Jul 2015
Vinubhai Haribhai Patel (Malavia) Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 235 TAXMAN 467
Constitution of India, 1950 - Article 226, 227Right to Information Act, 2005 - Section 11, 24, 6, 7, 8
High Courts15 Jul 2015
Commissioner of Income Tax-II Vs Hiren Alluminium Ltd.
Gujarat High Court · (2015) 07 GUJ CK 0056
Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 143(1), 260A, 80-IA, 80IB, 80-IB
High Courts15 Jul 2015Allowed
Adani Power Limited and Others Vs Union of India and Others
Gujarat High Court · (2015) 07 GUJ CK 0031
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 29(2)Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 14, 19(1)(g), 265
High Courts15 Jul 2015Dismissed
In Re: Shree Rama Multi Tech Limited
Gujarat High Court · (2015) 07 GUJ CK 0017
Companies Act, 1956 - Section 100, 101, 102, 235, 236Securities and Exchange Board of India Act, 1992 - Section 11(B)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 11
High Courts15 Jul 2015Dismissed
Shaileshkumar Labhshankar Pandya Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 4388
Commissions of Inquiry Act, 1952 - Section 6Constitution of India, 1950 - Article 136, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 482, 91
High Courts14 Jul 2015Allowed
Ashwin Nareshbhai Baraiya Vs Bhavnagar Municipal Corporation
Gujarat High Court · (2015) 147 FLR 101
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25-T, 30
High Courts14 Jul 2015
Krishnamegh Yarn Industries Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2015) 376 ITR 561
Income Tax Act, 1961 - Section 133(A), 14, 142(1), 143(2), 260(A)
High Courts13 Jul 2015Dismissed
Perigon Infratech Pvt. Ltd. and Others Vs Petroleum and Natural Gas Regulatory Board
Gujarat High Court · AIR 2015 Guj 131 : (2015) 4 BC 536
High Courts13 Jul 2015Allowed
B.M. Patel Vs Gujarat Water Resources Development Corporation
Gujarat High Court · (2015) 146 FLR 1045 : (2016) LabIC 559 : (2015) 4 LLN 683
Payment of Gratuity Act, 1972 - Section 4(1)(b), 7(3)(A)
High Courts13 Jul 2015Dismissed
State of Gujarat Vs Rajak Habibbhai Memon and Others
Gujarat High Court · (2015) 07 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 379Penal Code, 1860 (IPC) - Section 114, 302, 323, 498(A), 504
High Courts10 Jul 2015Allowed
Vanraj Gobarji Vanjara Vs Additional Chief Secretary and Others
Gujarat High Court · (2015) 2 GLR 1781 : (2015) LabIC 4200
High Courts10 Jul 2015Allowed
Rabari Dilipbhai Dharmeshbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0030
Bombay Money Lenders Act, 1946 - Section 33Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 384, 385, 504, 506(2)
High Courts10 Jul 2015Dismissed
Mahesh Chelabhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 3 GLR 2753
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts09 Jul 2015Dismissed
Jhalabhai Somabhai Garasiya Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0026
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 307
High Courts09 Jul 2015Dismissed
Jitendra Prasad Shaw Vs National Dairy Development Board
Gujarat High Court · (2015) 07 GUJ CK 0025
Constitution of India, 1950 - Article 14, 226National Dairy Development Board Act, 1987 - Section 11(2), 48