High Courts06 Aug 2015Partly Allowed
Jashvantkumar Jayantilal Sanghavi Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0042
Constitution of India, 1950 - Article 12, 14, 19, 21, 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 497 of 1,769
High Courts06 Aug 2015Allowed
Kiran Surendrabhai Sheth Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0041
Constitution of India, 1950 - Article 226, 311(2)Prevention of Corruption Act, 1988 - Section 12, 13(1)(D), 13(2), 15, 19
High Courts06 Aug 2015Dismissed
Popatbhai Bhimabhai Sutreja Vs Managing Director and Others
Gujarat High Court · (2015) 08 GUJ CK 0040
Constitution of India, 1950 - Article 226, 311, 311(2)
High Courts06 Aug 2015Allowed
Baldevbhai Bothabhai Vaghela Vs Managing Director and Others
Gujarat High Court · (2016) LabIC 543
Constitution of India, 1950 - Article 14, 16, 21, 226, 309Public Servants (Inquiries) Act, 1850 - Section 25
High Courts06 Aug 2015Allowed
Patel Tarunkumar Shankarlal and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0027
Constitution of India, 1950 - Article 14, 16, 21, 226
High Courts06 Aug 2015Dismissed
Maheshkumar Prabhudas Patel Vs Commissioner of Higher Education and Others
Gujarat High Court · (2015) 08 GUJ CK 0026
High Courts06 Aug 2015Dismissed
Ronak Shipping and Others Vs Union of India and Others
Gujarat High Court · (2015) 52 GST 1124 : (2016) 41 STR 420
Central Excises and Salt Act, 1944 - Section 11(A), 35Constitution of India, 1950 - Article 14, 19(1)(g), 226, 265, 300-AFinance Act, 1994 - Section 73(1), 76, 77, 78
High Courts06 Aug 2015Allowed
State of Gujarat and Others Vs Hakubhai Aapabhai Dhandhal and Others
Gujarat High Court · (2015) 08 GUJ CK 0005
Industrial Disputes Act, 1947 - Section 25F, 25G, 25H
High Courts05 Aug 2015
State of Gujarat Vs Delta Rubber and Plastics Products
Gujarat High Court · (2015) 08 GUJ CK 0002
Gujarat Value Added Tax Act, 2003 - Section 78
High Courts04 Aug 2015Dismissed
Vipulbhai Gigabhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0025
Penal Code, 1860 (IPC) - Section 325, 354-B, 376, 452, 506[1]
High Courts04 Aug 2015Dismissed
Kantibhai P. Gamar Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0024
High Courts03 Aug 2015Partly Allowed
Jayvirsingh Samshersingh Kaden and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0023
Civil Procedure Code, 1908 (CPC) - Section 132Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts03 Aug 2015Partly Allowed
Clifford Antony D''costa and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 1 GLR 173
Civil Procedure Code, 1908 (CPC) - Section 132Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts03 Aug 2015Dismissed
State of Gujarat Vs Ukabhai
Gujarat High Court · (2015) 08 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 379Dowry Prohibition Act, 1961 - Section 2, 4Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A
High Courts03 Aug 2015
Commissioner of Income Tax Vs Labh Construction & Ind. Ltd.
Gujarat High Court · (2015) 235 TAXMAN 102
Income Tax Act, 1961 - Section 133, 133(A), 194, 194C, 200
High Courts30 Jul 2015Dismissed
Devabhai Arjanbhai Modhwadia Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 [b]
High Courts30 Jul 2015Dismissed
State of Gujarat Vs Rajesh Nathia Chhara and Others
Gujarat High Court · (2015) 3 GLR 2480
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 379Penal Code, 1860 (IPC) - Section 114, 143, 147, 149, 302
High Courts30 Jul 2015
Commissioner Vs Tata Chemicals Ltd.
Gujarat High Court · (2015) 07 GUJ CK 0042
Central Excises and Salt Act, 1944 - Section 11BB, 35G
High Courts30 Jul 2015
Tec Paper Pvt. Ltd. Vs Union of India and Others
Gujarat High Court · (2015) 324 ELT 282
Constitution of India, 1950 - Article 14, 19, 226, 265, 300-A
High Courts29 Jul 2015Dismissed
Govindbhai Punambhai Vaghela Vs Chief Manager and Others
Gujarat High Court · (2015) 147 FLR 928 : (2015) 3 GLR 1972 : (2016) 1 LLN 402 : (2016) 1 SCT 379
Industrial Disputes Act, 1947 - Section 17-B