COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 495 of 1,769

High Courts25 Aug 2015Dismissed

State of Gujarat and Others Vs Appellate Authority under Payment of Gratuity Act and Others

Gujarat High Court · (2015) LabIC 4520

Central Excises and Salt Act, 1944 - Section 35Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 226, 227

High Courts24 Aug 2015Partly Allowed

State of Gujarat Vs Dipesh

Gujarat High Court · (2015) 08 GUJ CK 0061

Penal Code, 1860 (IPC) - Section 363, 366, 375, 376

High Courts24 Aug 2015

State of Gujarat Vs Maheshbhai Jivanbhai and Others

Gujarat High Court · (2015) 08 GUJ CK 0038

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34, 489(A), 489(B)

High Courts24 Aug 2015Partly Allowed

Rafiqahmed Azizahmed Shaikh and Others Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 7Penal Code, 1860 (IPC) - Section 114, 300, 302, 304, 323

High Courts24 Aug 2015Dismissed

Chhatrasinh B. Patel and Others Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304, 304(II), 323

High Courts24 Aug 2015

Commissioner of Income Tax Gandhinagar Vs Shaifali Steel Ltd.

Gujarat High Court · (2015) 08 GUJ CK 0015

Income Tax Act, 1961 - Section 139, 143(3), 260A, 43B

High Courts24 Aug 2015

Raj Corporation Vs Income Tax Officer

Gujarat High Court · (2015) 08 GUJ CK 0009

Income Tax Act, 1961 - Section 143, 154, 254(2), 68

High Courts21 Aug 2015Partly Allowed

Basirbhai Mohammadbhai Kureshi Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0060

Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 302, 304

High Courts21 Aug 2015Dismissed

Alpeshbhai Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 201

High Courts21 Aug 2015

The State of Gujarat Vs Gandhi Oil Mill

Gujarat High Court · (2016) 88 VST 81

Gujarat Sales Tax Act, 1969 - Section 69

High Courts20 Aug 2015Partly Allowed

State of Gujarat Vs Nileshkumar Govindbhai Parmar

Gujarat High Court · (2015) 08 GUJ CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 313, 377, 378(1)(3)Penal Code, 1860 (IPC) - Section 302

High Courts20 Aug 2015Dismissed

State of Gujarat Vs Ramanbhai Lalabhai Patel and Others

Gujarat High Court · (2015) 08 GUJ CK 0052

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 302, 34, 506(2)

High Courts20 Aug 2015Dismissed

State of Gujarat Vs Thakorbhai Vestabhai and Others

Gujarat High Court · (2015) 08 GUJ CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 144, 148, 149, 302, 34

High Courts19 Aug 2015Dismissed

State of Gujarat Vs Bhupatbhai and Others

Gujarat High Court · (2015) 08 GUJ CK 0050

Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 302, 307, 324, 326

High Courts17 Aug 2015Dismissed

State of Gujarat Vs Maganbhai Nanubhai Patel and Others

Gujarat High Court · (2015) 08 GUJ CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 302, 323, 34, 429

High Courts17 Aug 2015Dismissed

State of Gujarat Vs Koli Raghaji Malaji

Gujarat High Court · (2015) 08 GUJ CK 0054

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 302, 34, 504

High Courts17 Aug 2015Allowed

Salim Allarakha Bhatti Vs State of Gujarat and Others

Gujarat High Court · (2015) 08 GUJ CK 0020

Bombay Prohibition Act, 1949 - Section 116(1)B, 81Constitution of India, 1950 - Article 226

High Courts17 Aug 2015Allowed

Sadik Akbar Bhai Shekh Vs State of Gujarat and Others

Gujarat High Court · (2015) 08 GUJ CK 0019

Arms Act, 1959 - Section 2(c), 25(1)(B)(A)Constitution of India, 1950 - Article 14, 19, 21, 226

High Courts14 Aug 2015Partly Allowed

Rabari Hargovanbhai Haribhai and Others Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0049

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3

High Courts14 Aug 2015Allowed

Shakuntalaben Dattatray Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0034

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 107, 114, 306, 498A