High Courts10 Sept 2015
State of Gujarat Vs Rajashree Polyfil
Gujarat High Court · (2015) 09 GUJ CK 0021
Gujarat Value Added Tax Act, 2003 - Section 11, 11(3), 78
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 493 of 1,769
High Courts10 Sept 2015Dismissed
State of Gujarat and Others Vs Appellate Authority Under Payment of Gratuity Act and Others
Gujarat High Court · (2015) 147 FLR 564
Central Excises and Salt Act, 1944 - Section 35Constitution of India, 1950 - Article 226, 227Payment of Gratuity Act, 1972 - Section 7, 7(7)
High Courts09 Sept 2015
State of Gujarat Vs Patel Dalsukhbhai Devshibhai
Gujarat High Court · (2015) 09 GUJ CK 0061
Penal Code, 1860 (IPC) - Section 313, 324, 376, 376(2)(g), 506(2)
High Courts09 Sept 2015Partly Allowed
Pratikgiri Rameshgiri Goswami Vs State of Gujarat and Others
Gujarat High Court · (2015) 09 GUJ CK 0047
Constitution of India, 1950 - Article 16, 226
High Courts09 Sept 2015Allowed
Sadabhai Saburabhai Garasia Parmar Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0042
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts09 Sept 2015
Vishnu Choitram Bhatia Vs Union of India
Gujarat High Court · (2015) 325 ELT 33
Customs Act, 1962 - Section 129A, 129E
High Courts09 Sept 2015Dismissed
Mallika Dhavalkumar Shah Vs Legal Heirs of Late Mustufa Abdulbhai Sipai and Others
Gujarat High Court · (2015) 147 FLR 626
Constitution of India, 1950 - Article 227Payment of Wages Act, 1936 - Section 15(2), 17(A)
High Courts09 Sept 2015Partly Allowed
Kanva Finance Ltd. Vs Gujarat State Finance Corporation and Others
Gujarat High Court · (2015) 09 GUJ CK 0004
Constitution of India, 1950 - Article 226State Financial Corporations Act, 1951 - Section 29, 31
High Courts08 Sept 2015Partly Allowed
Punmabhai Bhimaji Anjana Patel and Others Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0065
Penal Code, 1860 (IPC) - Section 114, 323, 324, 327, 435Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5), 3(2)(v)
High Courts08 Sept 2015
The Commissioner of Income Tax Ahmedabad - IV Vs Satellite Engineering Ltd.
Gujarat High Court · (2015) 09 GUJ CK 0037
Income Tax Act, 1961 - Section 139, 260A, 28, 36(1)(va), 43B
High Courts08 Sept 2015
The Principal Commissioner of Income Tax Vs Rishi Kiran Roadlines
Gujarat High Court · (2015) 09 GUJ CK 0026
Income Tax Act, 1961 - Section 194(C), 194C, 194I, 260A, 40(a)(ia)
High Courts08 Sept 2015
Pri. Commissioner of Income Tax-1 Vs Anchor Cargolines Pvt. Ltd.
Gujarat High Court · (2015) 09 GUJ CK 0020
Income Tax Act, 1961 - Section 172, 194C, 195, 260A, 40(a)(ia)
High Courts08 Sept 2015
Cairn India Ltd. Vs Union of India
Gujarat High Court · (2015) 326 ELT 250
Constitution of India, 1950 - Article 226, 256, 265Customs Tariff Act, 1975 - Section 8A, 8B
High Courts08 Sept 2015
Vishal Exports Overseas Ltd. Vs Deputy Commissioner of Income Tax (OSD)
Gujarat High Court · (2015) 09 GUJ CK 0007
Income Tax Act, 1961 - Section 143, 147, 148, 149, 150
High Courts07 Sept 2015Partly Allowed
Brijram Vs The State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0073
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 154, 25, 26, 27
High Courts07 Sept 2015Allowed
Rameshbhai Chunabhai Bubadiya Vs The State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 145, 157, 21, 25, 27Penal Code, 1860 (IPC) - Section 302
High Courts07 Sept 2015
Pri. Commissioner of Income Tax-1 Vs Deep Industries Ltd.
Gujarat High Court · (2015) 09 GUJ CK 0038
Income Tax Act, 1961 - Section 143, 143(1), 143(3), 147, 14A
High Courts07 Sept 2015Allowed
Kolasani Sai Yashwanth Reddy Vs State of Gujarat and Others
Gujarat High Court · AIR 2015 Guj 188
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(2)Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 - Section 2(i), 20(1), 4Penal Code, 1860 (IPC) - Section 377
High Courts07 Sept 2015
Principal Commissioner of Income Tax-I Vs Valibhai Khanbhai Mankad
Gujarat High Court · (2015) 09 GUJ CK 0022
Income Tax Act, 1961 - Section 133A, 139, 143, 260A, 271(1)(c)
High Courts07 Sept 2015
Pr. Commissioner of Income Tax-2 Vs Rameshwar Textile Mills Ltd.
Gujarat High Court · (2015) 09 GUJ CK 0006
Income Tax Act, 1961 - Section 131, 133A, 143, 145, 145(3)