High Courts21 Sept 2015Allowed
State of Gujarat Vs Pradhanji
Gujarat High Court · (2015) 09 GUJ CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 363, 366, 376, 376(2)(f)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 492 of 1,769
High Courts21 Sept 2015Dismissed
Mahuva Pradesh Sahakari Khand Udyog Mandli Ltd. Vs Kanchangiri Bhikhangiri Goswami and Others
Gujarat High Court · (2015) 09 GUJ CK 0034
Bombay Industrial Relations Act, 1946 - Section 119D, 78, 78(1), 84, 85Constitution of India, 1950 - Article 226, 227East Punjab Urban Rent Restriction Act, 1949 - Section 15(5)
High Courts18 Sept 2015Partly Allowed
State of Gujarat Vs Samatbhai Deshabhai Dholiya Dalit
Gujarat High Court · (2015) 09 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304, 307, 323, 498(A), 498-A
High Courts18 Sept 2015
State of Gujarat Vs Margub Salam and Others
Gujarat High Court · (2015) 09 GUJ CK 0064
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 201, 302, 304(II), 323, 34
High Courts18 Sept 2015Dismissed
Govindbhai Bodhabhai Mer Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 374 (2), 374(2)Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 363, 376
High Courts18 Sept 2015Allowed
Bipinkumar Laxmanbhai Raval Vs State of Gujarat
Gujarat High Court · (2017) 1 Crimes 597
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), Section 16(1)(a)(ii), Section 7(i), Section 7(ii), Section 7(iii)Prevention of Food Adulteration Rules, 1955 - Rule 44(c), Rule 50
High Courts16 Sept 2015Dismissed
State of Gujarat Vs Bhupatsinh Navalsinh
Gujarat High Court · (2015) 09 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 201, 302, 34, 498-A
High Courts16 Sept 2015Partly Allowed
Yasminbegam Vs The State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts16 Sept 2015Dismissed
Dholka Municipality Vs Jayantilal Chunilal Rana and Others
Gujarat High Court · (2015) 09 GUJ CK 0017
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33C(1), 33C(2), 33C(3)
High Courts15 Sept 2015Dismissed
Irfan Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 114, 300, 302, 307, 323
High Courts14 Sept 2015Dismissed
State of Gujarat Vs Niranjan Ranmal Vayda
Gujarat High Court · (2015) 09 GUJ CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 380, 454, 457
High Courts14 Sept 2015Dismissed
State of Gujarat Vs Maheshbhai Gagjibhai Patel and Others
Gujarat High Court · (2015) 09 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304-B, 306, 34
High Courts14 Sept 2015
PR. Commissioner of Income Tax-1 Vs Vijay Pataka Synthetics
Gujarat High Court · (2015) 235 TAXMAN 323
Income Tax Act, 1961 - Section 143(3), 2(29BA), 260A, 32, 32(1)
High Courts11 Sept 2015Dismissed
Mepa Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0076
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 27, 7, 8, 9
High Courts11 Sept 2015Dismissed
Bharat Textile Works Vs Bhikhabhai Gandabhai Patel and Others
Gujarat High Court · (2015) 147 FLR 618
Constitution of India, 1950 - Article 226, 227, 38, 39(a), 43Industrial Disputes Act, 1947 - Section 17-B, 33-C(2)
High Courts11 Sept 2015
Commissioner Vs Reliance Ports & Terminals Ltd.
Gujarat High Court · (2015) 52 GST 976
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 66, 66A, 73, 75
High Courts11 Sept 2015
State of Gujarat Vs Shandong Tiejun Electric Power Engineering Company Ltd.
Gujarat High Court · (2016) 54 GST 194 : (2016) 88 VST 83
Gujarat Value Added Tax Act, 2003 - Section 11(1), 2(37), 5A, 78, 80Special Economic Zones Act, 2005 - Section 21(1)
High Courts10 Sept 2015Partly Allowed
Mamad Issac Sumara and Others Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0059
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 374 (2)Penal Code, 1860 (IPC) - Section 141, 143, 147, 148, 149
High Courts10 Sept 2015Dismissed
Devendrasinh Laxmansinh Raulji Vs State of Gujarat
Gujarat High Court · (2016) 1 GLR 72
Criminal Procedure Code, 1973 (CrPC) - Section 235(1), 235(2), 313, 374Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 300, 302, 304(2), 427, 429
High Courts10 Sept 2015Dismissed
Dilipbhai Laljibhai Vadhel Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376