COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 490 of 1,769

High Courts06 Oct 2015Dismissed

Narsinhbhai Atmarambhai Koli Patel and Others Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0109

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 374(2)Evidence Act, 1872 - Section 27

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High Courts06 Oct 2015

Principal Commissioner of Income Tax-2 Vs Kunvarji Finance Pvt. Ltd.

Gujarat High Court · (2015) 10 GUJ CK 0068

Income Tax Act, 1961 - Section 132, 132(4), 139, 145(3), 153A

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High Courts06 Oct 2015

K.S. Jewellers P. Ltd. Vs Director of Income Tax and Others

Gujarat High Court · (2015) 379 ITR 526

Bombay Police Act, 1951 - Section 124Income Tax Act, 1961 - Section 132A

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High Courts06 Oct 2015

K.S. Jewelers Pvt. Ltd. Vs Director of Income Tax and Others

Gujarat High Court · (2015) 10 GUJ CK 0057

Bombay Police Act, 1951 - Section 124Income Tax Act, 1961 - Section 132A

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High Courts06 Oct 2015Allowed

The State of Gujarat Vs Anopbhai Mohanbhai Gohil

Gujarat High Court · (2015) 10 GUJ CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 302, 304

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High Courts06 Oct 2015Dismissed

State of Gujarat Vs Sureshbhai Ramanbhai Nayka

Gujarat High Court · (2015) 10 GUJ CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(2)(f), 506

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High Courts05 Oct 2015Dismissed

State of Gujarat Vs Madhavsinh

Gujarat High Court · (2015) 10 GUJ CK 0117

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 302, 34, 504

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High Courts05 Oct 2015

Mohit Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0111

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 188, 302, 304(II), 323, 325

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High Courts05 Oct 2015Allowed

Babu Vs State of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0103

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)

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High Courts05 Oct 2015

Banco Products (India) Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2015) 379 ITR 1

Income Tax Act, 1922 - Section 10Income Tax Act, 1961 - Section 260A, 28, 30, 31, 32

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High Courts01 Oct 2015

State of Gujarat Vs Vijaybhai Mohanbhai Prajapati

Gujarat High Court · (2015) 10 GUJ CK 0110

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 342, 395, 397, 451

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High Courts01 Oct 2015Dismissed

State of Gujarat Vs Gulshankumar Subhashchandra Sharma and Others

Gujarat High Court · (2015) 10 GUJ CK 0106

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 114, 498A

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High Courts01 Oct 2015Allowed

Yash Vs State of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0105

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)

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High Courts01 Oct 2015Disposed off

Hardik Bharatbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0104

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 124A

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High Courts01 Oct 2015

The Commissioner Vs Thakkar Tobacco Products P. Ltd.

Gujarat High Court · (2016) 332 ELT 785 : (2016) 53 GST 235

Central Excises and Salt Act, 1944 - Section 11A(1), 11B, 3A, 3A(3)

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High Courts01 Oct 2015

The Commissioner of Central Excise Vs Arvind M. Kapoor

Gujarat High Court · (2016) 332 ELT 253

Central Excises and Salt Act, 1944 - Section 35G

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High Courts01 Oct 2015

Gopala Builders Vs Directorate General of C. Ex. Intelligence

Gujarat High Court · (2015) 40 STR 888 : (2016) 88 VST 16

Finance Act, 1994 - Section 73, 73A, 73C, 87

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High Courts01 Oct 2015

Reliance Industries Ltd. Vs Union of India

Gujarat High Court · (2015) 326 ELT 664

Constitution of India, 1950 - Article 226, 227Contempt of Courts Act, 1971 - Section 2(b)Customs Act, 1962 - Section 114A, 12, 142, 17, 18

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High Courts01 Oct 2015

The Commissioner, Central Excise & Customs Vs Rishiroop Rubber (I) Ltd.

Gujarat High Court · (2015) 10 GUJ CK 0007

Central Excises and Salt Act, 1944 - Section 35G

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High Courts30 Sept 2015Dismissed

State of Gujarat Vs Meghji Virji Kharva and Others

Gujarat High Court · (2015) 09 GUJ CK 0071

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 306, 498(A), 498-A

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