Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Motor Vehicles Act, 1988 - Section 134, 177, 184Penal Code, 1860 (IPC) - Section 279, 302, 304, 304(A), 34

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High Courts13 Oct 2015Dismissed

Nareshbhai Dudhabhai Vaghela Vs State of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)

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High Courts13 Oct 2015

Varshaben Sanatbhai Patel Vs Income Tax Officer and Others

Gujarat High Court · (2016) 282 CTR 75

Constitution of India, 1950 - Article 226, 227Income Tax Act, 1961 - Section 139, 139(4), 143(1), 143(3), 147

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High Courts13 Oct 2015Partly Allowed

Rameshbhai Babubhai Makwana Vs Dhari Gram Panchayat and Others

Gujarat High Court · (2016) 148 FLR 467 : (2015) 4 LLJ 615 : (2016) 1 LLN 121

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25F, 25-F, 25F(b), 25-F(b)

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High Courts13 Oct 2015Allowed

Heera Association and Others Vs Union of India and Others

Gujarat High Court · (2015) 10 GUJ CK 0042

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High Courts13 Oct 2015Dismissed

Rajput Upendra Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 374(2)Dowry Prohibition Act, 1961 - Section 3, 4, 7Penal Code, 1860 (IPC) - Section 201, 302, 304-B, 34

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High Courts13 Oct 2015

Kaira District Cooperative Milk Producers Union Ltd. Vs Dy. Commissioner of Income Tax

Gujarat High Court · (2015) 10 GUJ CK 0008

Constitution of India, 1950 - Article 226Contempt of Courts Act, 1971 - Section 2(b)

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High Courts12 Oct 2015Dismissed

Ramanbhai Chimanbhai Vasava Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0108

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 374, 374(2), 386Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 300, 302, 304

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High Courts12 Oct 2015Dismissed

Sunil Manuprasad Jani Vs High Court of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0095

Industrial Employment Standing Orders Act, 1946 - Section 2Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 11, 18, 4

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High Courts12 Oct 2015Dismissed

The State of Gujarat Vs Iqbal and Others

Gujarat High Court · (2015) 10 GUJ CK 0076

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34

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High Courts12 Oct 2015Dismissed

State of Gujarat Vs Ayodhya Munivan Aditya Dravid and Others

Gujarat High Court · (2015) 10 GUJ CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 294(b), 302, 34

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High Courts12 Oct 2015

Arunbhai R. Naik Vs I.T. Officer

Gujarat High Court · (2016) 284 CTR 284 : (2015) 379 ITR 511 : (2016) 236 TAXMAN 190

Constitution of India, 1950 - Article 12, 226Income Tax Act, 1961 - Section 10, 10(A), 10(B), 10(C), 143(1)(a)

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High Courts12 Oct 2015Disposed Off

Oriental Insurance Co. Ltd. Vs Aminaben and Others

Gujarat High Court · (2015) 4 ACC 895

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High Courts12 Oct 2015Dismissed

The State of Gujarat Vs MER Veljibhai Bhagwanbhai and Others

Gujarat High Court · (2015) 10 GUJ CK 0029

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 395, 397, 405

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High Courts12 Oct 2015Dismissed

State of Gujarat Vs Koli Hamirbhai Mandabhai Bhuva

Gujarat High Court · (2015) 10 GUJ CK 0023

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34

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High Courts09 Oct 2015Dismissed

Chhaganbhai Badhabhai Jadav Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0121

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 64, 68(1), 7APenal Code, 1860 (IPC) - Section 363, 366, 375, 376

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