COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 486 of 1,769

High Courts28 Oct 2015Dismissed

State of Gujarat Vs Yusuf Hajimahmmad Ice-Creamwala (Chhipa) and Others

Gujarat High Court · (2015) 10 GUJ CK 0012

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 307, 323, 34, 394

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High Courts28 Oct 2015Dismissed

The State of Gujarat Vs Arjunbhai Govindbhai Rana and Others

Gujarat High Court · (2015) 10 GUJ CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34, 363, 366

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High Courts27 Oct 2015Dismissed

State of Gujarat Vs Bharatbhai Malubhai Bhojaiya Devipujak

Gujarat High Court · (2015) 10 GUJ CK 0046

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 114, 326, 504

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High Courts27 Oct 2015Dismissed

State of Gujarat Vs Mulu

Gujarat High Court · (2015) 10 GUJ CK 0044

Penal Code, 1860 (IPC) - Section 34, 416, 417, 419, 420

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High Courts27 Oct 2015Dismissed

Jotibhai Kalubhai Parmar Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0009

Arms Act, 1959 - Section 25, 25(1)(a)(b)Criminal Procedure Code, 1973 (CrPC) - Section 303, 374Penal Code, 1860 (IPC) - Section 114, 307, 319, 320, 504

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High Courts26 Oct 2015Dismissed

Manubhai Panchabhai Sabaliya T. Koli Vs State of Gujarat

Gujarat High Court · (2016) 1 CCR 394

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 114, 114-A, 118

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High Courts26 Oct 2015Dismissed

The State of Gujarat Vs Lalabhai Motibhai Patel and Others

Gujarat High Court · (2015) 10 GUJ CK 0084

Criminal Procedure Code, 1973 (CrPC) - Section 209Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts26 Oct 2015Dismissed

Ramanbhai Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0050

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 114, 313, 323, 361Penal Code, 1860 (IPC) - Section 114, 323, 504

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High Courts26 Oct 2015

Valkubhai Lakhubhai Zamar Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 374(2)Evidence Act, 1872 - Section 106, 157Penal Code, 1860 (IPC) - Section 302

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High Courts23 Oct 2015Disposed Off

Ruchi Soya Industries Ltd. Vs Commissioner of Customs

Gujarat High Court · (2017) 346 ELT 372

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High Courts21 Oct 2015

Virendrasinh Mafaji Vaghela and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0077

Constitution of India, 1950 - Article 172, 226, 243, 243E, 243-EGujarat Provincial Municipal Corporations Act, 1949 - Section 7A

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High Courts21 Oct 2015Dismissed

State of Gujarat Vs Sukabhai Mangabhai Rathod and Others

Gujarat High Court · (2015) 10 GUJ CK 0020

Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 302, 323, 325, 504

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