COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 487 of 1,769

High Courts19 Oct 2015Dismissed

State of Gujarat Vs Thakor Kadvaji Shankarji and Others

Gujarat High Court · (2015) 10 GUJ CK 0019

Bombay Police Act, 1951 - Section 135, 34Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(II), 323, 324, 34

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High Courts19 Oct 2015Dismissed

The State of Gujarat Vs Balwantsang Fatesang Patel and Others

Gujarat High Court · (2015) 10 GUJ CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 323, 325, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 [1] [10]

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High Courts17 Oct 2015Dismissed

The State of Gujarat Vs Sanjay Kanjibhai Chavda and Others

Gujarat High Court · (2015) 10 GUJ CK 0083

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 141, 143, 147, 148, 149

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High Courts17 Oct 2015Dismissed

The State of Gujarat Vs Prabhatsinh Banubha Jadeja and Others

Gujarat High Court · (2015) 10 GUJ CK 0082

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 304(B), 34

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High Courts17 Oct 2015Dismissed

State of Gujarat Vs Narpatbhai Jethiabhai Vasava and Others

Gujarat High Court · (2015) 10 GUJ CK 0078

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 306, 498-A

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High Courts17 Oct 2015

Ask Me Enterprise Vs Union of India and Others

Gujarat High Court · (2015) 10 GUJ CK 0067

Finance Act, 1994 - Section 87Finance Act, 2013 - Section 10(10C), 104, 105, 106, 106(1)

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High Courts17 Oct 2015

Automark Industries (I) Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2016) 53 GST 178 : (2016) 88 VST 295

Constitution of India, 1950 - Article 226Gujarat Value Added Tax Act, 2003 - Section 27, 35(1), 44, 73

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High Courts17 Oct 2015

Ask Me Enterprise Vs Union of India

Gujarat High Court · (2015) 40 STR 1041

Finance Act, 1994 - Section 87Finance Act, 2013 - Section 10(10C), 104, 105, 106, 106(1)

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High Courts17 Oct 2015Dismissed

State of Gujarat Vs Naginbhai Somabhai Baria and Others

Gujarat High Court · (2015) 10 GUJ CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 34, 376, 506(2)

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High Courts17 Oct 2015Dismissed

State of Gujarat Vs Thakor Mafaji Khodaji

Gujarat High Court · (2015) 10 GUJ CK 0026

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34

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High Courts16 Oct 2015Allowed

Govindbhai Adherabhai Katara Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0080

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, 342, 342(2)Penal Code, 1860 (IPC) - Section 302, 304B

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High Courts16 Oct 2015Dismissed

State of Gujarat Vs Kanubhai Haribhai Bharvad and Others

Gujarat High Court · (2015) 10 GUJ CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 34, 498(A), 504

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High Courts16 Oct 2015Dismissed

State of Gujarat Vs Pradipkumar Jaguji Thakor

Gujarat High Court · (2015) 10 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 376, 506(1)

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High Courts16 Oct 2015

State of Gujarat Vs Pepsico India Holdings Pvt. Ltd.

Gujarat High Court · (2016) 88 VST 304

Gujarat Sales Tax Act, 1969 - Section 44Gujarat Value Added Tax Act, 2003 - Section 41, 44, 44(a), 78

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High Courts16 Oct 2015Dismissed

State of Gujarat Vs Shivgiri Khimgigiri Goswami and Others

Gujarat High Court · (2015) 10 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Dowry Prohibition Act, 1961 - Section 3Penal Code, 1860 (IPC) - Section 114, 302, 304(B), 306, 34

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High Courts16 Oct 2015Allowed