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Gujarat High Court judgments

35,370 judgments · page 489 of 1,769

High Courts09 Oct 2015Dismissed

Vinaji Vihaji Thakor Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0120

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 64, 68(1), 7APenal Code, 1860 (IPC) - Section 114, 363, 366, 374, 375
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High Courts09 Oct 2015Dismissed

Rameshbhai Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0118

Criminal Procedure Code, 1973 (CrPC) - Section 162, 313, 374(2)Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 363, 366, 376, 377
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High Courts09 Oct 2015Dismissed

State of Gujarat Vs Odharji Vihaji Thakor

Gujarat High Court · (2015) 10 GUJ CK 0072

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-A, 113-BPenal Code, 1860 (IPC) - Section 302, 34, 363, 366, 376
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High Courts07 Oct 2015Dismissed

State of Gujarat Vs Virabhai

Gujarat High Court · (2015) 10 GUJ CK 0102

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34, 489(B)
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High Courts07 Oct 2015Dismissed

State of Gujarat Vs Dhirendra and Others

Gujarat High Court · (2015) 10 GUJ CK 0101

Arms Act, 1959 - Section 25(1), 25(1)(1A), 25(1)(1AA), 25(1A), 25(1AA)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
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High Courts07 Oct 2015Partly Allowed

State of Gujarat Vs Mehmood

Gujarat High Court · (2015) 10 GUJ CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 302, 304, 326, 34, 427
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