COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 491 of 1,769

High Courts30 Sept 2015Dismissed

State of Gujarat Vs Sanjivkumar Kanubhai Bariya and Others

Gujarat High Court · (2015) 09 GUJ CK 0044

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 114, 302, 304-B, 306, 34

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High Courts30 Sept 2015Dismissed

State of Gujarat Vs Anirudhsinh Jashubha Jadeja

Gujarat High Court · (2015) 09 GUJ CK 0043

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34, 376, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(11), 3(2)(5)

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High Courts30 Sept 2015

Federation of Surat Textile Traders'' Association Vs Union of India

Gujarat High Court · (2015) 52 GST 983

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 65, 65(105)(zzze), 65(105)(zzzm), 65(25a), 66

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High Courts30 Sept 2015Dismissed

Balwantsinh Budhabhai Chauhan Vs Taluka Development Officer and Others

Gujarat High Court · (2015) 147 FLR 622 : (2016) 1 LLN 125

Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25-B, 25-F, 25-G, 25-H

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High Courts29 Sept 2015Dismissed

State of Gujarat Vs Rasikbhai Damabhai Vasava

Gujarat High Court · (2015) 09 GUJ CK 0069

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34

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High Courts29 Sept 2015Dismissed

Lavghanbhai Devjibhai Vasava Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0048

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 300, 302, 304

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High Courts29 Sept 2015

All Gujarat Federation of Tax Consultants Vs Central Board of Direct Taxes and Others

Gujarat High Court · (2015) 280 CTR 248

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 119, 119(1), 119(2)(a), 139, 234A

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High Courts28 Sept 2015Allowed

Shankarbhai Mavjibhai Parmar (Chamar) Vs The State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0075

Penal Code, 1860 (IPC) - Section 114, 302, 324, 325, 34

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High Courts28 Sept 2015

Dipakbhai Shankerji Thakore Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0050

Bombay Police Act, 1951 - Section 135(1)Constitution of India, 1950 - Article 161, 72Criminal Procedure Code, 1973 (CrPC) - Section 313

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High Courts28 Sept 2015Partly Allowed

State of Gujarat Vs Vishnubhai Kacharadas Gangaram Patel

Gujarat High Court · (2015) 09 GUJ CK 0023

Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 201, 307, 326, 333

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High Courts24 Sept 2015Dismissed

Munirudin Vajirudin Kazi Vs Municipal Commissioner and Others

Gujarat High Court · (2015) 147 FLR 628 : (2016) LLR 81

Constitution of India, 1950 - Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 8(c)Payment of Gratuity Act, 1972 - Section 4(6)

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High Courts23 Sept 2015Dismissed

Shabbir Ahmed and Others Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0074

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts23 Sept 2015Partly Allowed

State of Gujarat Vs Sureshbahi Ishwarbhai Solanki and Others

Gujarat High Court · (2015) 09 GUJ CK 0072

Criminal Procedure Code, 1973 (CrPC) - Section 323Penal Code, 1860 (IPC) - Section 114, 332, 392, 427, 504

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High Courts23 Sept 2015Dismissed

State of Gujarat Vs Sodha Kuldip Sureshbhai and Others

Gujarat High Court · (2015) 09 GUJ CK 0070

Bombay Police Act, 1951 - Section 135, 27Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 304, 34

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High Courts23 Sept 2015

Anita Exports Vs Union of India

Gujarat High Court · (2015) 52 GST 1082

Customs Act, 1962 - Section 129, 27

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High Courts23 Sept 2015

Yunusbhai Usmanbhai Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2016) CriLJ 717 : (2015) 3 GLR 2512 : (2016) 1 RCR(Civil) 758 : (2016) 1 RCR(Criminal) 690

Constitution of India, 1950 - Article 13(2), 13(3)(a), 14, 15, 15(1)Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Dissolution of Muslim Marriages Act, 1939 - Section 2

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High Courts22 Sept 2015Dismissed

State of Gujarat Vs Jayantibhai Ladhabhai Koli

Gujarat High Court · (2015) 09 GUJ CK 0041

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 306, 498A

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High Courts22 Sept 2015Allowed

State of Gujarat Vs Chandrashekhar and Others

Gujarat High Court · (2015) 09 GUJ CK 0003

Penal Code, 1860 (IPC) - Section 114, 302, 498A

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High Courts21 Sept 2015Dismissed

State of Gujarat Vs Suresh Mekran Gadhvi and Others

Gujarat High Court · (2015) 09 GUJ CK 0067

Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 149, 302, 32, 34

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High Courts21 Sept 2015Dismissed

Naranbhai Kanji Parmar Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 364, 452

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