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Gujarat High Court judgments

35,370 judgments · page 494 of 1,769

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High Courts04 Sept 2015Dismissed

State of Gujarat Vs Sanjaybhai Savsibhai Solanki

Gujarat High Court · (2015) 09 GUJ CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 357(2), 428Penal Code, 1860 (IPC) - Section 307
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High Courts04 Sept 2015

State of Gujarat Vs Fatabhai Gandabhai Vaghari and Others

Gujarat High Court · (2015) 09 GUJ CK 0060

Bombay Police Act, 1951 - Section 135(1)Penal Code, 1860 (IPC) - Section 114, 294, 299, 300, 302
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High Courts04 Sept 2015Dismissed

Babu Bhai Lavjibhai Aasediya and Others Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0056

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 114, 302, 307
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High Courts04 Sept 2015

State of Gujarat Vs Ultratech Cement Ltd.

Gujarat High Court · (2016) 88 VST 61

Gujarat Sales Tax Act, 1969 - Section 15B, 45(6), 47(4A), 49, 49(2)
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High Courts03 Sept 2015Allowed

Bismillah Khan Vs State of Gujarat and Others

Gujarat High Court · (2015) 09 GUJ CK 0052

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)
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High Courts03 Sept 2015

PSL Limited Vs State of Gujarat

Gujarat High Court · (2015) 86 VST 152

Gujarat Sales Tax Act, 1969 - Section 40, 45(6), 47(4A)(b), 52, 54Gujarat Value Added Tax Act, 2003 - Section 78
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High Courts02 Sept 2015Dismissed

State of Gujarat Vs Dilipkumar Jethalal Tanna

Gujarat High Court · (2015) 09 GUJ CK 0053

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 377, 378Penal Code, 1860 (IPC) - Section 114, 302, 307, 324, 34
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High Courts01 Sept 2015Dismissed

State of Gujarat Vs Triveni Medical Stores and Others

Gujarat High Court · (2015) 09 GUJ CK 0057

Essential Commodities Act, 1955 - Section 10, 3, 7Penal Code, 1860 (IPC) - Section 302, 34
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High Courts01 Sept 2015

Lakhubhai Jadavbhai Vaghela Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0055

Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
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High Courts01 Sept 2015

Arun Balkrishna Mishra Vs State of Gujarat and Others

Gujarat High Court · (2015) 09 GUJ CK 0046

Constitution of India, 1950 - Article 226, 227, 309
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High Courts01 Sept 2015

Karnataka Jewels Ltd. Vs Joint Commissioner of Income Tax and Others

Gujarat High Court · (2015) 09 GUJ CK 0036

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 271(1)(c)
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High Courts01 Sept 2015Partly Allowed

Karabhai Lilabhai Mokaria Vs Bhurabhai Arjanbhai Odedara and Others

Gujarat High Court · (2015) 4 ACC 610

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High Courts01 Sept 2015

Commissioner of Income Tax Vs State Bank of India

Gujarat High Court · (2015) 378 ITR 632

Income Tax Act, 1961 - Section 260AInterest Act, 1978 - Section 2, 5, 6Interest Tax Act, 1974 - Section 2, 2(5), 2(7), 4, 5
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High Courts31 Aug 2015Partly Allowed

Jayantibhai Saburbhai Parmar Vs State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0056

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 300, 302, 304, 504
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High Courts31 Aug 2015Disposed Off

Official Liquidator of Piramal Financial Services Ltd. Vs Diljit Builders and Associates P. Ltd. and Others

Gujarat High Court · (2015) 193 CompCas 482

Registration Act, 1908 - Section 17, 17(1)(b), 17(2), 17(2)(vi)Reserve Bank of India Act, 1934 - Section 45Stamp Act, 1899 - Section 35
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High Courts28 Aug 2015Dismissed

State of Gujarat Vs Prakashdas Gordhandas Ramavat

Gujarat High Court · (2015) 08 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 188, 302, 304, 326, 34
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High Courts28 Aug 2015Disposed off

Sureshbhai Suvalal Jayswal and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 08 GUJ CK 0058

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 4, Order 22 Rule 9, Order 9 Rule 9Constitution of India, 1950 - Article 225, 226, 227Limitation Act, 1963 - Section 5
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High Courts28 Aug 2015Partly Allowed

State of Gujarat Vs Mehmadjamil Valimahomad Shaikh and Others

Gujarat High Court · (2015) 08 GUJ CK 0057

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 395, 397
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High Courts27 Aug 2015Partly Allowed

Rafiqbhai Mohammadbhai Belim Vs The State of Gujarat

Gujarat High Court · (2015) 08 GUJ CK 0055

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
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High Courts27 Aug 2015Dismissed

State of Gujarat Vs Bhijrajsinh Savalsnh Rathod

Gujarat High Court · (2015) 08 GUJ CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
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