High Courts14 Aug 2015Dismissed
Rajubhai Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0033
Bombay Police Act, 1951 - Section 135[1]Penal Code, 1860 (IPC) - Section 114, 299, 302, 304, 313
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 496 of 1,769
High Courts14 Aug 2015Dismissed
Rameshkumar Sakharam Ravde (Gavde) Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0032
Penal Code, 1860 (IPC) - Section 307
High Courts14 Aug 2015Dismissed
State of Gujarat Vs Elicon Pharmaceuticals Private Limited and Others
Gujarat High Court · (2015) 08 GUJ CK 0018
High Courts13 Aug 2015Dismissed
Sukrambhai Gulambhai Bhuriya Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0031
Penal Code, 1860 (IPC) - Section 313, 376, 506(2)
High Courts13 Aug 2015Allowed
Patel Amit Babulal and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) LabIC 4479
Constitution of India, 1950 - Article 14, 226, 309, 32Gujarat Secondary Education Act, 1972 - Section 35
High Courts13 Aug 2015Allowed
Shabbir Taher Ali Vadharia Vs Commissioner of Schools and Others
Gujarat High Court · (2015) 08 GUJ CK 0029
Constitution of India, 1950 - Article 226
High Courts13 Aug 2015Partly Allowed
State of Gujarat Vs H.R. Tailor
Gujarat High Court · (2015) 08 GUJ CK 0028
Bombay Land Revenue Code, 1879 - Section 211Constitution of India, 1950 - Article 226, 227
High Courts13 Aug 2015Disposed off
Rohitchandra Vipinchandra Tevar Vs Chief Secretary and Others
Gujarat High Court · (2015) 08 GUJ CK 0016
High Courts13 Aug 2015Disposed Off
Zaverbhai Dahyabhai Vaghela Vs Talaja Municipality
Gujarat High Court · (2016) 148 FLR 141 : (2015) 4 LLJ 27
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10
High Courts13 Aug 2015Allowed
Furnace and Foundry Equipment Company Vs Commissioner of Central Excise Vadodara II
Gujarat High Court · (2015) 52 GST 700
Central Excises and Salt Act, 1944 - Section 35-G
High Courts13 Aug 2015Partly Allowed
Maheshbhai Jagubhai Naliyapara Vs Superintendent and Others
Gujarat High Court · (2015) 147 FLR 809 : (2015) 4 LLJ 128
Constitution of India, 1950 - Article 226
High Courts11 Aug 2015Disposed off
In Re: Alpha Plastomers Private Limited
Gujarat High Court · (2015) 08 GUJ CK 0048
Companies Act, 1956 - Section 391, 392, 393, 394, 396A
High Courts11 Aug 2015Allowed
Raj Dilawarsinh Chandrasinh''s Heirs Mahendrasinh and Others Vs Gail (Gas Authority of India Ltd.) and Others
Gujarat High Court · (2015) 3 GLR 2282
Gujarat Court Fees Act, 2004 - Section 20, 20(xv), 4Land Acquisition Act, 1894 - Section 53Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 - Section 10, 10(1), 10(2), 10(5), 3
High Courts11 Aug 2015
Commissioner of Central Excise, Ahmedabad, I Vs Rajesh Malleables Ltd.
Gujarat High Court · (2015) 08 GUJ CK 0014
Central Excises and Salt Act, 1944 - Section 11A, 35-GConstitution of India, 1950 - Article 14, 19(1)(g)
High Courts10 Aug 2015Dismissed
Prataprai B. Sheth Vs Deviyani Tex-Chem P. Ltd.
Gujarat High Court · (2015) 193 CompCas 259
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Limitation Act, 1963 - Section 18, 19, 8
High Courts10 Aug 2015
Dars Automobiles Incorporation Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0008
Gujarat Value Added Tax Act, 2003 - Section 78
High Courts06 Aug 2015Dismissed
Ambati Janardhana Rao Vs Central Bureau of Investigation and Others
Gujarat High Court · (2015) 08 GUJ CK 0046
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240, 245Evidence Act, 1872 - Section 10
High Courts06 Aug 2015Disposed off
Jayaben Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0045
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32-GConstitution of India, 1950 - Article 226, 300ACriminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 190, 482
High Courts06 Aug 2015Dismissed
Bharatsinh Himmatsinh Champavat and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0044
Bombay Police Act, 1951 - Section 17, 23, 23(h), 28, 28(1)Constitution of India, 1950 - Article 154(3) (D), 154(3)(iii), 226
High Courts06 Aug 2015Dismissed
Patel Tushar Bharatkumar Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0043
Constitution of India, 1950 - Article 12, 16, 226