COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 498 of 1,769

High Courts29 Jul 2015Dismissed

Nathubha Bhikhubha Parmar and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 07 GUJ CK 0048

Companies Act, 1956 - Section 3, 3(cc), 3(e), 617General Clauses Act, 1897 - Section 21Land Acquisition Act, 1894 - Section 11, 3(cc), 3(e), 4, 44A

High Courts29 Jul 2015

Shree Yamuna Trading Co. Vs Assistant Commissioner of Commercial Tax - Ghatak-4

Gujarat High Court · (2015) 07 GUJ CK 0038

Constitution of India, 1950 - Article 226

High Courts29 Jul 2015

Vithalani Exports Vs Assistant Commissioner of Commercial Tax - Ghatak-4

Gujarat High Court · (2015) 07 GUJ CK 0037

Constitution of India, 1950 - Article 226

High Courts29 Jul 2015

Mudra Foundation for Communications Research and Education Vs Chief Commissioner of Income Tax

Gujarat High Court · (2016) 237 TAXMAN 139

Constitution of India, 1950 - Article 14, 19(1)(g), 226Income Tax Act, 1961 - Section 10(23C), 10(23C)(iiiad), 10(23C)(vi), 11, 11(2)

High Courts29 Jul 2015Dismissed

Salim Mohmad Patel Vs S.T. Corporation and Others

Gujarat High Court · (2015) LLR 1250

Constitution of India, 1950 - Article 226, 227

High Courts29 Jul 2015Dismissed

Rajesh Bhagwatilal Gandhi Vs Manager/Employer and Others

Gujarat High Court · (2016) 1 LLN 654 : (2015) LLR 1251

Constitution of India, 1950 - Article 226, 227

High Courts28 Jul 2015Dismissed

Nareshchandra Ramprasad Raja Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 1986

Bombay Public Trusts Act, 1950 - Section 17, 22, 22(1), 26, 72Constitution of India, 1950 - Article 226

High Courts28 Jul 2015Partly Allowed

Chandubhai Vs State of Gujarat

Gujarat High Court · (2015) 07 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 24, 25, 25, 26, 27, 27Penal Code, 1860 (IPC) - Section 300, 302, 304, 304B, 323

High Courts27 Jul 2015Dismissed

Win Plast Ltd. Vs Symphony Ltd.

Gujarat High Court · AIR 2015 Guj 151

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 20, 20(c)Designs Act, 2000 - Section 22, 22(1), 4Trade Marks Act, 1999 - Section 134

High Courts27 Jul 2015Dismissed

State of Gujarat Vs Limbaji C. Thakor

Gujarat High Court · (2016) 1 DMC 110

Criminal Procedure Code, 1973 (CrPC) - Section 378, 386Penal Code, 1860 (IPC) - Section 302, 306, 498A

High Courts27 Jul 2015

Rai University Vs Commissioner of Income Tax (Exemption) and Others

Gujarat High Court · (2015) 07 GUJ CK 0036

Constitution of India, 1950 - Article 226Gujarat Private Universities Act, 2009 - Section 3, 37, 38, 4, 41Income Tax Act, 1961 - Section 10 (23C)(vi), 10(23C)(vi)

High Courts23 Jul 2015Dismissed

Chandrakant Jayantilal Suthar and Others Vs State of Gujarat

Gujarat High Court · (2015) 07 GUJ CK 0045

Medical Termination of Pregnancy Act, 1971 - Section 3, 3(2), 3(2)(b)(i), 3(2)(d)(i), 4Penal Code, 1860 (IPC) - Section 328, 376Protection of Children from Sexual Offences Act, 2012 - Section 10, 5(4)(2), 6, 9(e)

High Courts23 Jul 2015Allowed

Rajendrakumar Govindlal Raval Vs Executive Engineer and Others

Gujarat High Court · (2015) 3 GLR 2256

Constitution of India, 1950 - Article 12Industrial Disputes Act, 1947 - Section 17-B, 33(2)(b)

High Courts21 Jul 2015

Commissioner of Income Tax-III Vs I.P. Patel and Co.

Gujarat High Court · (2015) 07 GUJ CK 0041

High Courts21 Jul 2015

Commissioner of Income Tax-I Vs Yogeshwar Spintex Industries

Gujarat High Court · (2015) 07 GUJ CK 0040

Income Tax Act, 1961 - Section 148, 260A

High Courts21 Jul 2015

The Commissioner of Income Tax-III Vs Veer Gems

Gujarat High Court · (2015) 07 GUJ CK 0039

High Courts20 Jul 2015

Commissioner of Income Tax Vs Synergy Multibase Ltd.

Gujarat High Court · (2015) 07 GUJ CK 0044

Income Tax Act, 1961 - Section 143(1), 143(3), 260A, 29, 32(1)

High Courts20 Jul 2015Dismissed

Kanji Sumar Katua Vs Bank of Baroda and Others

Gujarat High Court · (2015) 147 FLR 461

Industrial Disputes Act, 1947 - Section 11-A, 33-C(2)

High Courts17 Jul 2015

State of Gujarat Vs Kairavi Steel

Gujarat High Court · (2015) 52 GST 263 : (2015) 86 VST 141

Gujarat Value Added Tax Act, 2003 - Section 11, 12, 13, 14, 14A

High Courts17 Jul 2015Allowed

Jagdishbhai Bhanabhai Rajgor Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 2320

Constitution of India, 1950 - Article 226