High Courts07 May 2015Partly Allowed
Dineshkumar Brijnandan Vs Umiyashankar Vedprakash Mishra and Others
Gujarat High Court · (2015) 05 GUJ CK 0026
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 504 of 1,769
High Courts07 May 2015Allowed
Dashrathbhai Vadilal Nayak Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3928
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i), 13(2), 2, 7
High Courts06 May 2015Allowed
Gajendrasinh Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 3890 : (2016) 1 GLR 289
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 3Penal Code, 1860 (IPC) - Section 114, 141, 143, 147, 323
High Courts06 May 2015
Commissioner of Central Excise Surat-I Vs Kavita Silk Mills
Gujarat High Court · (2015) 05 GUJ CK 0040
High Courts06 May 2015
National Construction Co. Vs Joint Commissioner of Income Tax, Gandhidham Range
Gujarat High Court · (2015) 234 TAXMAN 332
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 142(1), 143(3), 147, 148
High Courts06 May 2015Partly Allowed
Arvindbhai KarshanbKai Godavariya Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3931
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts06 May 2015
P.C. Patel and Co. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 379 ITR 151
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 142(1), 143(3), 147, 148
High Courts05 May 2015
Highness Coconut and Trading Co. Vs State of Gujarat
Gujarat High Court · (2015) 51 GST 917 : (2015) 85 VST 359
Gujarat Value Added Tax Act, 2003 - Section 28(2), 29(2)
High Courts05 May 2015
Income Tax Officer Vs Saket Corporation
Gujarat High Court · (2015) 234 TAXMAN 435
Income Tax Act, 1961 - Section 80IB, 80IB(10), 80IB(10)(a)(i)
High Courts05 May 2015Dismissed
Aher Khima Manda Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 4100 : (2015) 3 Crimes 1 : (2016) 1 GLR 128
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 357-A, 374, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 304
High Courts05 May 2015Dismissed
State of Gujarat Vs Harsuklal Harjibhai Pankaniya
Gujarat High Court · (2015) 05 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 13(1)(gh), 13(2), 20, 7
High Courts05 May 2015Allowed
P.B. Nai Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0012
Constitution of India, 1950 - Article 14, 142, 226
High Courts05 May 2015Dismissed
State of Gujarat and Others Vs Vasant M. Desai
Gujarat High Court · (2015) LabIC 2957
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 6Constitution of India, 1950 - Article 226
High Courts04 May 2015Allowed
Lilaben Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3682
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 2, 20
High Courts04 May 2015
Principal Commissioner of Income Tax 2 Vs Hitachi Home and Life Solutions (India) Ltd.
Gujarat High Court · (2015) 05 GUJ CK 0039
Income Tax Act, 1961 - Section 36(1)(vii)
High Courts04 May 2015
Premier Polyspin Pvt. Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2015) 322 ELT 349
Central Excises and Salt Act, 1944 - Section 11D, 35, 35B, 35F
High Courts04 May 2015Disposed off
Punamchand Devchand Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 1920
Advocates Act, 1961 - Section 48AAGujarat General Clauses Act, 1904 - Section 11Gujarat Stamp Act, 1958 - Section 15, 53, 53(1)
High Courts04 May 2015Dismissed
State of Gujarat and Others Vs Imrankhan Abbaskhan Pathan
Gujarat High Court · (2015) 2 LLJ 652
High Courts04 May 2015Dismissed
Dilavarsinh Khodubha Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0010
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(3), 10(5), 11, 20, 20(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3(1)(a)
High Courts04 May 2015Allowed
Savankumar Jigneshbhai Chokshi and Others Vs Puransing Premsing Rajput and Others
Gujarat High Court · (2015) 05 GUJ CK 0009