High Courts27 Apr 2015
Ganesh Trading Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0109
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 507 of 1,769
High Courts27 Apr 2015
Principal Commissioner of Income Tax 2 Vs Hitachi Home and Life Solutions (India) Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0064
Income Tax Act, 1961 - Section 143(2), 36(1)(vii)
High Courts27 Apr 2015
Principal Commissioner of Income Tax 2 Vs India Geltine and Chemicals Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0063
Income Tax Act, 1961 - Section 143(1), 143(2), 14A, 172, 194
High Courts27 Apr 2015Dismissed
State of Gujarat Vs Mahebubkhan Firozkhan Pathan and Others
Gujarat High Court · (2015) CriLJ 4750
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 42, 50, 52(3)Penal Code, 1860 (IPC) - Section 302, 34
High Courts24 Apr 2015Dismissed
Devubhai T. Patel Vs Saurashtra Paints Limited
Gujarat High Court · (2015) 147 FLR 265 : (2015) 3 LLJ 187 : (2015) 4 LLN 393 : (2015) LLR 933
Industrial Disputes Act, 1947 - Section 17B, 17-B
High Courts24 Apr 2015Allowed
Prashant Piyushkumar Joshi Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1742
Constitution of India, 1950 - Article 226
High Courts24 Apr 2015Allowed
Gautam Ganpatbhai Barot Vs Commissioner of Police and Others
Gujarat High Court · (2015) 04 GUJ CK 0071
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2, 2(c), 3, 3(2)
High Courts24 Apr 2015
State of Gujarat Vs Mamad Jusub
Gujarat High Court · (2015) CriLJ 4092 : (2015) 3 GLR 1909
Criminal Procedure Code, 1973 (CrPC) - Section 377, 378(1)Penal Code, 1860 (IPC) - Section 114, 307, 498(A), 504
High Courts24 Apr 2015Allowed
Sanjaybhai Shankarbhai Thakor Vs Commissioner of Police and Others
Gujarat High Court · (2015) 04 GUJ CK 0050
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2, 2(c), 3, 3(2)
High Courts24 Apr 2015Partly Allowed
Arvindbhai Badhaji Kharadi and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0049
Constitution of India, 1950 - Article 226
High Courts24 Apr 2015Dismissed
Sadikbhai Idrashbhai Khatri Vs State of Gujarat
Gujarat High Court · (2016) GLH 1 34 : (2015) 3 GLR 2163
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 112, 154, 154(1), 155, 156Evidence Act, 1872 - Section 10, 9
High Courts24 Apr 2015
State of Gujarat Vs Navjivan Packing Machinery
Gujarat High Court · (2015) 04 GUJ CK 0010
Gujarat Value Added Tax Act, 2003 - Section 11, 12, 13, 14, 14A
High Courts23 Apr 2015Dismissed
Maneklal Jethalal Library and Others Vs Robert Mavjibai Rana and Others
Gujarat High Court · (2015) 146 FLR 843
Industrial Disputes Act, 1947 - Section 25-F, 25-H
High Courts23 Apr 2015
The Commissioner of Income Tax Vs M.B. Stockholding Pvt. Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0114
Income Tax Act, 1961 - Section 154, 2(22)(e)
High Courts23 Apr 2015
Crompton Greaves Ltd. Vs The State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0103
Constitution of India, 1950 - Article 226
High Courts23 Apr 2015
Shaan Tobacco Products Pvt. Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0102
Constitution of India, 1950 - Article 226
High Courts23 Apr 2015Disposed off
Lumtex Corporation Vs District Collector and Others
Gujarat High Court · (2016) LabIC 91
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 18
High Courts23 Apr 2015
Bhavsar Urmiben Kanaiyalal Vs State of Gujarat and Others
Gujarat High Court · AIR 2015 Guj 136 : (2015) 3 GLR 2204 : (2015) 4 SCT 407
Assam Co-operative Societies Act, 1949 - Section 43, 85Constitution of India, 1950 - Article 12, 14, 142, 16, 226
High Courts22 Apr 2015Allowed
Ramanbhai Ashabhai Chauhan Vs State of Gujarat
Gujarat High Court · (2015) 4 CCR 380 : (2015) CriLJ 3812
Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 313Evidence Act, 1872 - Section 32, 33, 91Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1), 13(1)(d)
High Courts22 Apr 2015Partly Allowed
Reliance General Insurance Company Limited Vs Vipin Kumar Brijmohan and Others
Gujarat High Court · (2015) 3 ACC 813