High Courts17 Apr 2015Allowed
Ranjeetsingh Radheshyam Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0044
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2, 2(c), 3, 3(2)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 509 of 1,769
High Courts17 Apr 2015Dismissed
Kheti Vikas Seva Vs State of Gujarat
Gujarat High Court · (2015) 5 FLT 604
High Courts16 Apr 2015Partly Allowed
Shardaben Murlibhai Gurjar Vs State of Gujarat and Others
Gujarat High Court · (2015) 147 FLR 94 : (2015) 2 GLR 1620 : (2015) LabIC 3100 : (2015) LLR 1095 : (2015) 4 RCR(Civil) 433 : (2015) 4 RCR(Criminal) 714
Constitution of India, 1950 - Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 4
High Courts16 Apr 2015Dismissed
State of Gujarat Vs Jayendrakumar and Others
Gujarat High Court · (2015) GLH 2397
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Evidence Act, 1872 - Section 113Penal Code, 1860 (IPC) - Section 114, 302, 306, 34, 498(A)
High Courts16 Apr 2015
Principal Commissioner of Income Tax Vs Ram Shipping Industries Pvt. Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0059
Income Tax Act, 1961 - Section 14, 143(1), 143(2), 2(22)(e), 4
High Courts16 Apr 2015
State of Gujarat Vs Shyam Industries
Gujarat High Court · (2016) 87 VST 73
Gujarat Sales Tax Act, 1969 - Section 2(16)Gujarat Value Added Tax Act, 2003 - Section 2, 2(14), 2(17), 34(12)
High Courts16 Apr 2015Disposed off
Savitaben Lalsingbhai Chopda Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0043
High Courts16 Apr 2015Dismissed
Ashaben Vs State of Gujarat and Others
Gujarat High Court · (2015) 4 Crimes 1
Constitution of India, 1950 - Article 2, 21, 226Medical Termination of Pregnancy Act, 1971 - Section 2, 3, 3(1), 3(2)(b), 3(2)(b)(ii)Penal Code, 1860 (IPC) - Section 114, 312, 313, 314, 315
High Courts16 Apr 2015Dismissed
Abdulrahim Abdulrehman Khatri Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0041
Penal Code, 1860 (IPC) - Section 114, 306, 323, 397(2), 498A
High Courts16 Apr 2015
State of Gujarat Vs Ekling Das Charturbhuj Das
Gujarat High Court · (2015) CriLJ 4578
Motor Vehicles Act, 1988 - Section 177, 184Penal Code, 1860 (IPC) - Section 279, 304, 304A, 337, 338
High Courts16 Apr 2015Allowed
PWD Employee Union and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0039
Constitution of India, 1950 - Article 226
High Courts16 Apr 2015Dismissed
Upendra R. Shah Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2075 : (2015) LabIC 4284
Constitution of India, 1950 - Article 14, 226Penal Code, 1860 (IPC) - Section 409, 411, 70
High Courts15 Apr 2015
Commissioner of Income Tax Vs Connection
Gujarat High Court · (2015) 04 GUJ CK 0113
High Courts15 Apr 2015
State of Gujarat Vs Atlas Pharmachem Industries Pvt. Ltd. and Others
Gujarat High Court · (2015) 04 GUJ CK 0073
Gujarat Value Added Tax Act, 2003 - Section 11, 12, 13, 14, 14A
High Courts15 Apr 2015Allowed
Rajeshkumar Babulal Patel Vs State of Gujarat
Gujarat High Court · (2016) 1 Crimes 193 : (2015) 3 GLR 2011
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts13 Apr 2015Allowed
Kishorbhai Meghjibhai Gohil Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3649
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 3Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 2, 7
High Courts13 Apr 2015Disposed off
Indian Hotels Company Limited and Others Vs Suo Motu and Others
Gujarat High Court · (2015) 5 FLT 489
High Courts13 Apr 2015
The Commissioner of Income Tax-II Vs Gujarat Foils Limited
Gujarat High Court · (2015) 377 ITR 324
Income Tax Act, 1961 - Section 115 JA, 129, 132, 132(4), 139
High Courts13 Apr 2015
Commissioner of Income Tax-I Vs Nagindas T. Kapadia
Gujarat High Court · (2015) 04 GUJ CK 0095
Income Tax Act, 1961 - Section 132, 133A, 142(1), 143(2), 153A
High Courts13 Apr 2015
State of Gujarat Vs Visheswar Subramaniyam Bhattaram and Others
Gujarat High Court · (2015) 04 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 377, 387, 394Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 5(2), 6(1)(b)