High Courts07 Apr 2015Dismissed
Dipesh Rasiklal Parmar Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 LLJ 583
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 511 of 1,769
High Courts07 Apr 2015
State of Gujarat Vs Star Industries
Gujarat High Court · (2015) 04 GUJ CK 0098
Gujarat Sales Tax Act, 1969 - Section 45(2)(c), 54(1)(aa)
High Courts07 Apr 2015
Commissioner of Income Tax Vs Gurudev Builders
Gujarat High Court · (2015) 04 GUJ CK 0097
High Courts07 Apr 2015
Tirupati Foam Limited Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 380 ITR 493
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142(1), 142(2), 143(1), 143(3)
High Courts07 Apr 2015
E-Infochips Limited Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2016) 380 ITR 449
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(B), 108, 10B, 10B(4), 139Industries (Development and Regulation) Act, 1951 - Section 14
High Courts07 Apr 2015
E-Infochips Ltd. Vs Deputy Commissioner of Income Tax, Circle-4
Gujarat High Court · (2015) 231 TAXMAN 838
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142(1), 143(2), 143(3), 147
High Courts07 Apr 2015Dismissed
State of Gujarat Vs Dinesh Narayanbhai Nathvani and Others
Gujarat High Court · (2015) 04 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 378Prevention of Food Adulteration Act, 1954 - Section 13(2), 16, 16(1A)(1), 2(1A)(A)(M), 2(f)
High Courts07 Apr 2015Dismissed
Shaligram Ramkrsishna Patil Vs State of Gujarat
Gujarat High Court · (2015) 4 Crimes 355 : (2015) 2 GLR 1723
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 378Penal Code, 1860 (IPC) - Section 114, 304-B, 306, 498-A
High Courts07 Apr 2015
Rabari Sardulbhai Ramsinhbhai and Others Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0034
Bombay Police Act, 1951 - Section 135, 27Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 159, 32
High Courts07 Apr 2015
Sanjay Patel Vs Mohammad Irfan Gulam Jafar Shaikh and Others
Gujarat High Court · (2015) 04 GUJ CK 0033
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(2)(c), 29, 35, 54, 67
High Courts07 Apr 2015Dismissed
Bhavikaben Rajabhai Dhrangi and Others Vs State Gujarat and Others
Gujarat High Court · AIR 2015 Guj 117 : (2015) 2 GLR 1205 : (2015) 3 SCT 192
Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Act, 2007 - Section 20, 4
High Courts07 Apr 2015Partly Allowed
Fulshankar Umiyashankar Pandit Vs Gujarat State Road Transport Corporation and Others
Gujarat High Court · (2015) 3 GLR 2109
High Courts06 Apr 2015Dismissed
Rajula Nagarpalika Vs Kamleshbhai Bhikhubhai Mehta and Others
Gujarat High Court · (2015) 146 FLR 1054 : (2015) LLR 1210
Industrial Disputes Act, 1947 - Section 25-F
High Courts06 Apr 2015
Commissioner of Income Tax Vs Gujarat State Police Housing Corporation Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0038
Income Tax Act, 1961 - Section 56
High Courts06 Apr 2015Dismissed
Mansukhbhai Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 201, 212, 227, 228, 239Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts06 Apr 2015Dismissed
State of Gujarat Vs Pathubhai Virsangbhai Chaudhari and Others
Gujarat High Court · (2015) 04 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 3, 7
High Courts06 Apr 2015Allowed
Kamlesh Kumar Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0029
Penal Code, 1860 (IPC) - Section 302, 304, 323, 504
High Courts01 Apr 2015
Gayatri Land Lossers Majoor Sahakari Mandli Ltd. Vs Union of India
Gujarat High Court · (2015) 323 ELT 553
Constitution of India, 1950 - Article 226
High Courts01 Apr 2015
State of Gujarat Vs City Tiles Limited
Gujarat High Court · (2015) 83 VST 214
Gujarat Value Added Tax Act, 2003 - Section 34(12), 34(7)
High Courts01 Apr 2015
Luvara Land Loosers Sahakari Mandali Ltd. Vs Union of India
Gujarat High Court · (2015) 321 ELT 634
Constitution of India, 1950 - Article 226