COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 513 of 1,769

High Courts30 Mar 2015Allowed

Shankrabhai Kalabhai Rabari Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0015

Constitution of India, 1950 - Article 21, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 169, 173(2), 193, 200Penal Code, 1860 (IPC) - Section 302, 307

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High Courts30 Mar 2015Partly Allowed

Decora Incorporation and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0014

Constitution of India, 1950 - Article 226Gujarat Land Revenue Code, 1879 - Section 65A

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High Courts30 Mar 2015Dismissed

State of Gujarat Secretary and Others Vs Hamirsinh Mohansinh and Others

Gujarat High Court · (2015) 03 GUJ CK 0013

Constitution of India, 1950 - Article 226, 227

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High Courts27 Mar 2015

Principal Commissioner of Income Tax Vs Matruprasad C. Pandey

Gujarat High Court · (2015) 377 ITR 363

Income Tax Act, 1961 - Section 142(1), 143(1), 143(2), 41(1), 68

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High Courts27 Mar 2015Dismissed

Chauhan Govindbhai Gordhanbhai Vs Indian Petrochemicals Corporation Limited and Others

Gujarat High Court · (2015) LabIC 2568

Industrial Disputes Act, 1947 - Section 2A

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High Courts27 Mar 2015Dismissed

Vadodara Mahanagar Seva Sadan Vs Maha Gujarat Industrial Employees Union and Others

Gujarat High Court · (2015) 146 FLR 847 : (2015) 3 GLR 1930 : (2015) LabIC 2448 : (2016) 1 SCT 109

Constitution of India, 1950 - Article 14, 226, 227Industrial Disputes Act, 1947 - Section 36, 36(2), 36(4)

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High Courts27 Mar 2015Dismissed

Devi Enterprise Limited Vs State Level Industry Facilitation Council and Others

Gujarat High Court · AIR 2015 Guj 114

Constitution of India, 1950 - Article 14, 19(1)(g)Micro, Small and Medium Enterprises Development Act, 2006 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17

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High Courts27 Mar 2015Dismissed

Chandra Shekhar Das Vs Central Bureau of Investigation and Others

Gujarat High Court · (2015) 2 GLR 1610 : (2015) 4 RCR(Criminal) 487

Criminal Procedure Code, 1973 (CrPC) - Section 173(5), 207Evidence Act, 1872 - Section 3Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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High Courts27 Mar 2015Allowed

Jayesh Vs State of Gujarat

Gujarat High Court · (2015) 03 GUJ CK 0064

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 35Gujarat Police Act, 1951 - Section 135

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High Courts27 Mar 2015Allowed

Shamaparvin Ashifkhan Pathan and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3)Penal Code, 1860 (IPC) - Section 498A

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High Courts26 Mar 2015

Shree Bhairav Metal Corporation Vs State of Gujarat

Gujarat High Court · (2015) 82 VST 324

Constitution of India, 1950 - Article 226, 227Gujarat Value Added Tax Act, 2003 - Section 34(12), 34(7)

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High Courts26 Mar 2015Allowed

Bharatkumar Gordhanbhai Patel Vs Sardar Patel University and Others

Gujarat High Court · (2015) 3 GLR 1858

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High Courts26 Mar 2015

Melapchand Mohanlal Khatri Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0061

Penal Code, 1860 (IPC) - Section 500

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High Courts26 Mar 2015

Gajadhar Vidhyaram Yadav and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0060

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 114, 201, 302, 324, 507

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High Courts26 Mar 2015Allowed

Nareshbhai Keshavlal Choksi and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 227, 228, 395Penal Code, 1860 (IPC) - Section 107, 108, 109, 110, 111

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High Courts26 Mar 2015Partly Allowed

Mamad Hussain Jusab Rathod Vs State of Gujarat

Gujarat High Court · (2015) 03 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 333

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High Courts26 Mar 2015Disposed off

Murlidhar B Ed College Vs The Vice Chancellor and Others

Gujarat High Court · (2015) 03 GUJ CK 0057

Constitution of India, 1950 - Article 226

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High Courts26 Mar 2015

Niko Resources Limited Vs Union of India and Others

Gujarat High Court · (2015) 276 CTR 273 : (2015) 374 ITR 369

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 29(2)Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 10, 14, 143(1), 16, 19

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High Courts26 Mar 2015

State of Gujarat Vs Shiv Industries

Gujarat High Court · (2015) 86 VST 88

Gujarat Value Added Tax Act, 2003 - Section 34(7)

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High Courts25 Mar 2015

Commissioner of Income Tax Vs Tapagachha Sangh Mota

Gujarat High Court · (2015) 232 TAXMAN 715

Income Tax Act, 1961 - Section 12AA

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