High Courts19 Mar 2015
State of Gujarat Vs Dolphin Metals (I) Ltd.
Gujarat High Court · (2015) 82 VST 224
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 515 of 1,769
High Courts19 Mar 2015Dismissed
State of Gujarat Vs Virambhai Gelabhai Dhargiya and Others
Gujarat High Court · (2015) 03 GUJ CK 0048
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 374(2), 377Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 300
High Courts19 Mar 2015
State of Gujarat Vs Harendra and Others
Gujarat High Court · (2015) 03 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 120-B, 420, 489-A, 489-B, 489-C
High Courts19 Mar 2015Allowed
James Johna Christion Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 366, 368, 376
High Courts19 Mar 2015Allowed
State of Gujarat Vs Deepak and Others
Gujarat High Court · (2015) 2 Crimes 465
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360Evidence Act, 1872 - Section 107, 108, 113(A), 113A, 113-APenal Code, 1860 (IPC) - Section 107, 108, 114, 306, 323
High Courts18 Mar 2015Partly Allowed
Gunvantlal Ratanchand Vs Rameshbhai Purshottamdas Patel and Others
Gujarat High Court · (2015) 2 GLR 1640
Bombay Agricultural Debtors Relief Act, 1947 - Section 24Contract Act, 1872 - Section 2, 29, 32, 46, 47Gujarat Town Planning and Urban Development Act, 1976 - Section 121
High Courts18 Mar 2015
Commissioner of Central Excise and Customs Vs Dutron Plastics
Gujarat High Court · (2015) 322 ELT 267
Central Excises and Salt Act, 1944 - Section 11B
High Courts18 Mar 2015Dismissed
State of Gujarat Vs Hemantbhai D. Patel
Gujarat High Court · (2015) 2 Crimes 119
Electricity Act, 1910 - Section 39Penal Code, 1860 (IPC) - Section 379
High Courts18 Mar 2015Dismissed
State of Gujarat Vs Thakore Somaji Prabhatji
Gujarat High Court · (2015) 03 GUJ CK 0047
Penal Code, 1860 (IPC) - Section 114, 307
High Courts17 Mar 2015Partly Allowed
Mukesh Amrutbhai Patel and Others Vs Kalabhai Motibhai Dabhi and Others
Gujarat High Court · (2015) 5 ALLMR 42
High Courts17 Mar 2015Dismissed
Ratnang Rajendrakumar Dave Vs Gujarat Ayurved University
Gujarat High Court · (2015) 2 GLR 1762
Constitution of India, 1950 - Article 226
High Courts17 Mar 2015Allowed
State of Gujarat Vs Pravinsinh Ganpatsinh Chauhan and Others
Gujarat High Court · (2015) 3 CCR 138 : (2015) 2 GLR 1525
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b), 378Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts17 Mar 2015Dismissed
State of Gujarat Vs Rajendra Dattaram Talvade
Gujarat High Court · (2015) 2 Crimes 102
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A), 498A
High Courts17 Mar 2015Dismissed
Hajrabibi Vilayathusen Pathan Vs Shantaben Makwana and Others
Gujarat High Court · (2015) 03 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 197Penal Code, 1860 (IPC) - Section 114, 219, 384, 447, 448
High Courts17 Mar 2015Disposed off
Ashokbhai Khodidas Chalodiya Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0045
Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 155, 156, 156(3)Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 234(1)
High Courts17 Mar 2015
Gitaben Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0044
Constitution of India, 1950 - Article 226, 227, 26
High Courts13 Mar 2015Allowed
Bharwad Gokul Togabhai and Others Vs State of Gujarat
Gujarat High Court · (2015) 3 CCR 306
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts13 Mar 2015
Scrap Recycling Private Limited Vs State of Gujarat and Others
Gujarat High Court · (2015) 82 VST 410
Gujarat Value Added Tax Act, 2003 - Section 27, 27(5), 27(5)(i), 67, 70
High Courts13 Mar 2015Partly Allowed
Kishankumar Jaykaran Barot and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2709 : (2015) LabIC 2610
Constitution of India, 1950 - Article 226
High Courts13 Mar 2015
Commissioner of Income Tax Vs Premkumar B. Rathi
Gujarat High Court · (2015) 281 CTR 75 : (2015) 377 ITR 447 : (2015) 232 TAXMAN 638
Income Tax Act, 1961 - Section 133(3), 133A, 143(3), 254, 256