High Courts17 Oct 2014
Paras Service Station Vs Bharat Petroleum Corporation Limited
Gujarat High Court · AIR 2015 Guj 12 : (2015) GLH 3 613
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 2(t), 3
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 538 of 1,769
High Courts17 Oct 2014
Shaileshkumar Nathalal Modh Vs Chaudhary Takahatben Kesharbhai
Gujarat High Court · (2015) 2 GLR 1109
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 16(c)
High Courts17 Oct 2014
Radha Tiles Vs Katuben V. Makwana
Gujarat High Court · (2015) 144 FLR 1089 : (2015) LabIC 493 : (2015) 1 LLJ 31 : (2015) 1 SCT 755
Industrial Disputes Act, 1947 — Section 12, 36(4)Penal Code, 1860 (IPC) — Section 384, 504Trade Unions Act, 1926 — Section 22, 28, 4, 9A
High Courts17 Oct 2014
Kores (India) Limited Vs Collector of Electricity Duty
Gujarat High Court · (2014) 10 GUJ CK 0005
Bombay Electricity Duty Act, 1958 — Section 3, 3(2)(vii), 3(2)(vii), 3(2)(vii), 3(2)(vii)(b)Constitution of India, 1950 — Article 226
High Courts17 Oct 2014
Indumatiben Widow of Bhikhamchand Harichand Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0004
Constitution of India, 1950 — Article 14, 19, 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 2(6), 2(6)(d), 2(6)(f), 20, 21
High Courts17 Oct 2014
Haresh Ghatorbhai Satwara Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts16 Oct 2014Allowed
Shinu Javed Mansuri Vs Javed Hussain Mansuri
Gujarat High Court · (2016) 1 DMC 400 : (2015) 1 GLH 453 : (2015) 1 GLR 770 : (2015) 4 RCR(Civil) 1044
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d) — Dissolution of Muslim Marriages Act, 1939 - Section 2, 2(ix), 4 — Family Courts Act, 1984 - Section 7 — Penal Code, 1860 (IPC) - Section 494
High Courts16 Oct 2014
Vijayrajsinhji Virbhadrasinhji Gohil and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 444
Constitution of India, 1950 — Article 14, 19(1)(e), 226, 227, 300AUrban Land (Ceiling and Regulation) Act, 1976 — Section 6
High Courts16 Oct 2014
State of Gujarat and Others Vs Vijaykumar B. Parmar
Gujarat High Court · (2015) 1 LLJ 342
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts16 Oct 2014
Bipinchandra K. Bhatia Vs Dy. C.I.T.
Gujarat High Court · (2014) 10 GUJ CK 0019
Income Tax Act, 1961 — Section 158BC, 158BFA(1), 28, 37(1)
High Courts16 Oct 2014
Mitsu Industries Ltd. Vs Dy. C.I.T.
Gujarat High Court · (2014) 10 GUJ CK 0011
Income Tax Act, 1961 — Section 271, 271(1)(c), 271(i)(c), 271(i)(iii)
High Courts15 Oct 2014
Shanti Infra Developers Vs Vedshala Astronomical Observatory
Gujarat High Court · (2014) 10 GUJ CK 0023
Bombay Public Trusts Act, 1950 — Section 36, 36(1)(b), 50Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 114, 406, 420, 467, 471
High Courts15 Oct 2014Partly Allowed
Sonaben and Others Vs Abhram Alarakha and Others
Gujarat High Court · (2015) 4 ACC 35 : (2015) 1 GLR 744
High Courts14 Oct 2014
Empire Pumps Pvt. Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2015) 2 GLH 35
Income Tax Act, 1961 — Section 143(3), 288, 33B, 80HH, 80HHA
High Courts13 Oct 2014
Shabbir Ali Mohammed Khalifa Vs Union of India and Others
Gujarat High Court · (2015) 2 GLH 99
Constitution of India, 1950 - Article 14, 299, 299(1), 299(12) — Government of India Act, 1935 - Section 175(3) — Land Acquisition Act, 1894 - Section 4, 6
High Courts13 Oct 2014
Vishnubhai A. Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 77 VST 515
Gujarat Sales Tax Act, 1969 — Section 21, 9(2)Gujarat Value Added Tax Act, 2003 — Section 100, 100(2)(b), 16, 21, 23
High Courts13 Oct 2014
State of Gujarat Vs Altaf and Others
Gujarat High Court · (2015) CriLJ 885
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 312, 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 504
High Courts13 Oct 2014
Commissioner of Central Excise Vs Cosmos Denim
Gujarat High Court · (2015) 50 GST 59
Central Excises and Salt Act, 1944 — Section 35C(2A)