High Courts07 Oct 2014Dismissed
Harij Nagar Panchayat and Others Vs Devendrakumar Himatlal Raval
Gujarat High Court · (2015) 2 GLR 1181
Industrial Disputes Act, 1947 - Section 25F
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Gujarat High Court judgments
35,370 judgments · page 540 of 1,769
High Courts07 Oct 2014
Manager Baroda Central Co-Op Bank Ltd. Vs Ramanbhai Haribhai Patel
Gujarat High Court · (2014) 10 GUJ CK 0031
Constitution of India, 1950 — Article 226, 227
High Courts07 Oct 2014
Radheshyam Electrical Industries Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0030
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts07 Oct 2014
Machhar Babubhai Pratapbhai Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0014
High Courts07 Oct 2014
State of Gujarat Vs Kamdar Rajya Vima Yojna Class IV Employees Union
Gujarat High Court · (2014) 10 GUJ CK 0013
High Courts01 Oct 2014
Shivam Water Theaters Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2015) 79 VST 99
Constitution of India, 1950 — Article 226, 227Delhi Sales Tax Act, 1975 — Section 43(5)Gujarat Value Added Tax Act, 2003 — Section 73
High Courts01 Oct 2014
Manish Prakashmal Dak Vs Vice Chancellor
Gujarat High Court · (2014) 10 GUJ CK 0032
Constitution of India, 1950 — Article 226
High Courts01 Oct 2014
State of Gujarat Vs Alpesh
Gujarat High Court · (2014) 10 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 377Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts01 Oct 2014
Gadhvi Sureshkumar Madansinh Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0017
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 74C(1)
High Courts30 Sept 2014
Anandi Gandori Thakur Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 927 : (2015) 3 Crimes 675
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(ii)(b), 2(iii)(b), 2(xvi)(e), 20(b), 21
High Courts30 Sept 2014Allowed
Janak Harshvadan Dalal Vs Union Bank of India and Others
Gujarat High Court · (2015) 145 FLR 497
High Courts29 Sept 2014
Harijan Naginbhai Balubhai Vs Deputy Executive Engineer
Gujarat High Court · (2015) 144 FLR 520
Industrial Disputes Act, 1947 — Section 17-B
High Courts29 Sept 2014
Jayeshkumar Mahendrabhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2015) LabIC 252
Constitution of India, 1950 — Article 14, 16
High Courts29 Sept 2014
Ritaben Nareshbhai Desai and Others Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 443
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), 35AConstitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 160, 173(2), 439, 482
High Courts29 Sept 2014
State of Gujarat Vs Viothalbhai Shanabhai Solanki
Gujarat High Court · (2014) 09 GUJ CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Sept 2014
State of Gujarat Vs Mahendra Amrutlal
Gujarat High Court · (2014) 09 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Sept 2014
Suo Motu Vs Yogesh J. Bhatt
Gujarat High Court · (2014) 09 GUJ CK 0064
Constitution of India, 1950 — Article 19(1)(a)Contempt of Courts Act, 1971 — Section 12, 2(c)
High Courts29 Sept 2014
State of Gujarat Vs Kavaji Damor
Gujarat High Court · (2014) 09 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34