High Courts19 Sept 2014
Roli Nigam Vs State Bank of India (SBI)
Gujarat High Court · (2014) 09 GUJ CK 0022
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 543 of 1,769
High Courts19 Sept 2014
Gujarat State Textile Corp. Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0015
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 141Constitution of India, 1950 — Article 226
High Courts18 Sept 2014
Gujarat State Road Transport Corporation Vs Maheshbhai Navalshankar Pandya
Gujarat High Court · (2015) 144 FLR 783 : (2015) 1 LLJ 91
High Courts18 Sept 2014
Digvijaysinh Ranjitsinh Parmar Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0081
Constitution of India, 1950 — Article 226
High Courts18 Sept 2014
Pravesh Victor Macwan Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 498A, 504, 506(2)
High Courts17 Sept 2014Dismissed
Oriental Insurance Company Ltd. Vs Savjibhai Ajabhai Patel and Others
Gujarat High Court · (2015) 3 ALLMR 61
High Courts17 Sept 2014
Nadirkhan Vs State of Gujarat and Others
Gujarat High Court · (2014) 09 GUJ CK 0155
Constitution of India, 1950 - Article 22 — Penal Code, 1860 (IPC) - Section 120-B, 188, 419, 465, 468 — Right to Information Act, 2005 - Section 3, 8
High Courts17 Sept 2014
Imran Abdul Rahim Multani Vs State of Gujarat and Others
Gujarat High Court · (2014) 09 GUJ CK 0149
Constitution of India, 1950 - Article 22 — Right to Information Act, 2005 - Section 8
High Courts17 Sept 2014
Vijaysinh Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 107
Bombay Prohibition Act, 1949 — Section 3, 66(1)(B), 81Constitution of India, 1950 — Article 22Right to Information Act, 2005 — Section 8
High Courts17 Sept 2014
Mahammad Gufran Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 388
Arms Act, 1959 — Section 25(1)B-A, 3Constitution of India, 1950 — Article 22Right to Information Act, 2005 — Section 8
High Courts17 Sept 2014
Deputy Commissioner of Income Tax Vs Gujarat Filaments Ltd.
Gujarat High Court · (2014) 369 ITR 384
Companies Act, 1956 — Section 205Income Tax Act, 1961 — Section 115J, 115J(1A), 143(1), 143(3), 207
High Courts17 Sept 2014
Atakaben Vs Bombay Mercantile Co-Op. Bank Ltd.
Gujarat High Court · (2015) 144 FLR 127
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2014
Sajanbhai Bharatbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0097
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(1)
High Courts17 Sept 2014
Lakhiben Karmanbhai Bharwad Vs Mohmedbhai Ambubhai Masani
Gujarat High Court · (2014) 09 GUJ CK 0096
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Sept 2014
Pratik Rajnibhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 406, 498A, 504, 506(2)
High Courts16 Sept 2014
National Insurance Company Ltd. Vs Chintan Arunkumar Raval
Gujarat High Court · (2014) 3 GLH 17
Motor Vehicles Act, 1988 — Section 171
High Courts16 Sept 2014Disposed off
Nandlal B. Kharwad Vs Dhrangadhra Chemical Works Ltd.
Gujarat High Court · (2015) 145 FLR 1077
Civil Procedure Code, 1908 (CPC) - Section 115 — Constitution of India, 1950 - Article 226, 227 — Industrial Disputes Act, 1947 - Section 25-G, 25-H
High Courts16 Sept 2014
Kiran Hargovindbhai Panchal Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Hindu Marriage Act, 1955 — Section 13(B)
High Courts15 Sept 2014
Oriental Insurance Company Ltd. Vs Vasantlal Purushottamdas Soni and Others
Gujarat High Court · (2015) 3 ALLMR 4
Motor Vehicles Act, 1988 - Section 166, 173, 173(2)