High Courts08 Sept 2014
Vijaykumar Kanhaiyalal Shah Vs Chief Officer
Gujarat High Court · (2014) LabIC 4125
Constitution of India, 1950 — Article 12Payment of Gratuity Act, 1972 — Section 8
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 546 of 1,769
High Courts08 Sept 2014
PWD Employees Union Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0045
Constitution of India, 1950 — Article 226
High Courts08 Sept 2014
Gangaram L Bhanushali Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 210, 36Penal Code, 1860 (IPC) — Section 114, 380(2), 427, 447, 448
High Courts08 Sept 2014
Hiteshbhai Mukundbhai Lakhani Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Sept 2014
Dilipbhai Jivabhai Katariya Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 114, 379, 447Representation of the People Act, 1951 — Section 8
High Courts08 Sept 2014
Kavitaben Vs State of Gujarat
Gujarat High Court · (2015) 2 GLH 539 : (2015) 1 GLR 248
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309Penal Code, 1860 (IPC) — Section 120(B), 201, 302
High Courts08 Sept 2014
Rajesh Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(b), 22, 8
High Courts08 Sept 2014
Rabiyabibi Vs Abbasbhai Gulamhussein Shaikh
Gujarat High Court · (2014) 09 GUJ CK 0039
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(l), 5, 5(11)(C)(i)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226, 227
High Courts08 Sept 2014
Bhavnagar Panjrapole Vs State of Gujarat
Gujarat High Court · (2015) 2 GLH 492
Carriage by Road Act, 2007 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 451Motor Vehicles Act, 1988 — Section 41(III) D
High Courts08 Sept 2014
Tanumatiben Mukesh Kumar Parikh Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498(A)
High Courts05 Sept 2014Allowed
Shantidevi and Others Vs Satish Chandulal Barai and Others
Gujarat High Court · (2015) 2 ACC 65
Motor Vehicles Act, 1988 - Section 166, 170, 173
High Courts05 Sept 2014Dismissed
ORG Informatics Ltd. Vs Netsweeper Inc.
Gujarat High Court · (2015) 189 CompCas 539
Companies Act, 1956 - Section 433, 434 — Limitation Act, 1963 - Section 18
High Courts05 Sept 2014
Kirmani Fabricators Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 648 : (2015) 37 STR 973
Central Excises and Salt Act, 1944 — Section 35G
High Courts05 Sept 2014
Sajni Lead and Fabricators Vs Commr. of Central Excise
Gujarat High Court · (2015) 317 ELT 422 : (2015) 34 GSTR 205
Central Excises and Salt Act, 1944 — Section 35G
High Courts05 Sept 2014
Chhatar and Company Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 218
Central Excises and Salt Act, 1944 — Section 35G
High Courts05 Sept 2014
High Court of Gujarat Vs State of Gujarat
Gujarat High Court · (2014) LabIC 4441
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5, 114
High Courts05 Sept 2014
Rutu Tushar Vacchani Vs Devyaniben Satishbhai Patel
Gujarat High Court · AIR 2014 Guj 250
Arbitration and Conciliation Act, 1996 — Section 9
High Courts05 Sept 2014
Patel Hetalkumar Dahyabhai Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0053
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141Constitution of India, 1950 — Article 142, 226
High Courts05 Sept 2014
Praful Khandubhai Desai Vs Vadodara Municipal Corporation
Gujarat High Court · (2014) 09 GUJ CK 0052
High Courts05 Sept 2014
Ajaybhai Riddishanker Joshi Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0051