High Courts05 Sept 2014
Sultanabad Bhimpore Social and Environmental Protection Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0038
Gujarat Town Planning and Urban Development Act, 1976 — Section 122, 124, 23(1)(ii), 23(1)(iv), 23(2)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 547 of 1,769
High Courts05 Sept 2014
Dineshchandra Viththalbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0037
Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 14, 15, 15(1), 8, 9
High Courts05 Sept 2014
Kamleshbhai Ambalal Vs Rajendra Natwarlal Patel
Gujarat High Court · (2014) 09 GUJ CK 0036
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 47 Rule 1Constitution of India, 1950 — Article 136, 32
High Courts05 Sept 2014
Govindbhai V. Makwana and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 ESC 874
Constitution of India, 1950 - Article 14 143 16 239 243(U)(1)Gujarat Land Revenue Code, 1879 - Section 149 150Gujarat Municipalities Act, 1963 - Section 102 104 11(1) 11(2) 117
High Courts04 Sept 2014Allowed
Shafi Haji Mohammad Usmanbhai Sabugar and Others Vs Batukbhai Jaimanlbhai Chavda and Others
Gujarat High Court · (2015) 2 ACC 89
Motor Vehicles Act, 1988 - Section 166, 173
High Courts04 Sept 2014
Asian Natural Resources (India) Ltd. Vs Commissioner of Customs
Gujarat High Court · (2015) 317 ELT 233
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 112(a), 129E, 130
High Courts04 Sept 2014
New India Assurance Co. Ltd. Vs Mansukhbai Chaturbhai
Gujarat High Court · (2015) 1 ACC 963
Motor Vehicles Act, 1988 — Section 170, 173
High Courts04 Sept 2014
Narendrakumar Shankerlal Chavda Vs Bhavnagar Municipal Corporation
Gujarat High Court · (2015) 145 FLR 654 : (2014) LabIC 4219 : (2015) 1 LLJ 536
Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 2014
Dasaldhan Chemicals P. Ltd. Vs Skylead Chemicals Ltd.
Gujarat High Court · (2015) 188 CompCas 360
Companies Act, 1956 — Section 433, 434, 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3), 33
High Courts03 Sept 2014
Commissioner Vs Motabhai Iron and Steel Industries
Gujarat High Court · (2015) 316 ELT 374 : (2015) 31 GSTR 290
Central Excises and Salt Act, 1944 — Section 11A(1), 11AC, 35G, 36A
High Courts03 Sept 2014
Dashrathji Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 323, 324, 504, 506(2)
High Courts02 Sept 2014
Naynaben Babubhai Hathila Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 464
High Courts02 Sept 2014
Dolatsinh Fatehsinh Rathod and Others Vs Zarifkhan R. Pathan and Others
Gujarat High Court · (2015) 3 ACC 346 : (2015) 1 GLR 407
Motor Vehicles Act, 1988 — Section 163-A, 166, 168
High Courts02 Sept 2014
Arpanbhai Balubhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 811
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 406, 420, 467, 468
High Courts02 Sept 2014
New India Assurance Company Ltd. Vs Kankuben Mafabhai Zinabhai Patni and Others
Gujarat High Court · (2015) 2 ALLMR 91
Civil Procedure Code, 1908 (CPC) — Section 11Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts02 Sept 2014
Sajjanben Chenaji Thakor Vs G.S.R.T.C. and Others
Gujarat High Court · (2015) 1 ACC 986
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Sept 2014Allowed
Bharatkumar C. Jinwala Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 576
Bombay Land Revenue Code, 1879 - Section 135D(8), 149, 150, 151, 165 — Gujarat Co-operative Societies Act, 1961 - Section 106, 108 — Urban Land (Ceiling and Regulation) Act, 1976 - Section 42
High Courts02 Sept 2014
Tower Vision India Pvt Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0057
High Courts02 Sept 2014
Akshay Govind Panjari Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0056
Bombay Prohibition Act, 1949 — Section 66(1B)Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(2)
High Courts02 Sept 2014
Akhter Husen Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0055
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(bbb), 3(2)Prevention of Cruelty to Animals Act, 1960 — Section 11[d)