High Courts10 Mar 2016Allowed
State of Gujarat Vs Bahadursinh Devubha Vadher
Gujarat High Court · (2016) 03 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, Section 511
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 455 of 1,768
High Courts10 Mar 2016Dismissed
Jivrajbhai Mohanbhai Rokad and Others Vs The State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0077
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts10 Mar 2016Dismissed
Commr. of C. Ex., Cus. & S.T., Bharuch Vs Shree Krishna Industries
Gujarat High Court · (2016) 338 ELT 535
High Courts10 Mar 2016Allowed
Nugen Machineries Ltd. Vs Minal A. Goswami and another
Gujarat High Court · (2016) 149 FLR 690 : (2016) LabLR 708 : (2016) 4 LLN 380
Industrial Disputes Act, 1947 — Section 11A
High Courts10 Mar 2016Allowed
Deval Energy Resources Private Limited Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (2016) 03 GUJ CK 0074
High Courts10 Mar 2016Allowed
Dipakbhai Anantrai Mehta Vs Merubhai Mandanbhai Godhaniya and Others
Gujarat High Court · (2016) 03 GUJ CK 0073
High Courts10 Mar 2016Dismissed
Kamlesh Bachubhai Vadher Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0072
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 295(k), Section 302, Section 324, Section 336, Section 34, Se
High Courts10 Mar 2016Dismissed
Anvarkhan Uskankhan Chauhan Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0071
Penal Code, 1860 (IPC) - Section 141, Section 147, Section 148, Section 149, Section 307
High Courts10 Mar 2016Partly Allowed
State of Gujarat Vs Rameshji Amarsing Thakor and Others
Gujarat High Court · (2016) 03 GUJ CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 114, Section 302
High Courts09 Mar 2016Allowed
Sanjaybhai Ratilal Laliya Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0069
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), Section 120B, Section 302, Section 34
High Courts09 Mar 2016Dismissed
National Insurance Co. Ltd. Vs Sumitra Ben Mangabhai Vasava and Others
Gujarat High Court · (2016) 03 GUJ CK 0068
Motor Vehicles Act, 1988 - Section 147
High Courts09 Mar 2016Dismissed
State of Gujarat Vs Thakor Ranchhodji Sendhaji
Gujarat High Court · (2016) 03 GUJ CK 0067
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 114, Section 307, Section 325, Section 326, Section 504, Section 506(2)
High Courts09 Mar 2016Disposed Off
Santoshsingh Narendrasinh Chouhan Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 162, Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 34, Section 364, Section 376Prevention of Corruption Act, 1988 - Section 13
High Courts08 Mar 2016Allowed
Chanasama Commercial Coop. Bank Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0063
Stamp Act, 1899 - Section 2(g), Section 39(1)(b), Section 53
High Courts08 Mar 2016Partly Allowed
State of Gujarat Vs Alkhabhai Viththalbhai Vanker and Others
Gujarat High Court · (2016) 2 LLJ 726
High Courts08 Mar 2016Allowed
Ganesh Sales Corporation and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0061
Constitution of India, 1950 - Article 226Gujarat Value Added Tax Act, 2003 - Section 11(3), Section 37, Section 39, Section 39(1), Section 73Income Tax Act, 1961 - Section 147
High Courts08 Mar 2016Partly Allowed
Chief Executive and Vice Chairman and Others Vs Rameshkumar Pratapray Yogi
Gujarat High Court · (2016) 150 FLR 1042 : (2016) LabLR 1227 : (2016) 3 LLJ 6
Industrial Disputes Act, 1947 - Section 2(oo), Section 2(oo) (bb), Section 2(oo)(bb), Section 25F, Section 25G, Section 25H
High Courts08 Mar 2016Disposed Off
Mansa Agriculture Produce Market Committee and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0059
Constitution of India, 1950 - Article 226Gujarat Land Revenue Code, 1879 - Section 202, Section 40, Section 41, Section 45, Section 48, Section 56, Section 61, Section 65, Section 65A, Section 66, Section 67-A, Section 68, Section 69
High Courts08 Mar 2016Dismissed
Oriental Insurance Company Limited(Subsidiary of General Ins.) Vs Munnabhai Jerambhai Koli Minor
Gujarat High Court · (2016) AAC 2060 : (2017) 1 ACC 511 : (2016) 166 AIC 612 : (2016) 4 CivilLJ 544 : (2016) 3 GLR 1955 : (2017) 1 RCRCivil 46 : (2016) 4 TAC 863
High Courts08 Mar 2016Dismissed
Swati Abhishek Binaykia Vs Abhishek Madanlal Binaykia
Gujarat High Court · (2016) AIRCC 1730
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Section 21Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 97