High Courts03 Mar 2016Dismissed
Karsanbhai Jivabhai Chamar Vs Executive Engineer and Others
Gujarat High Court · (2016) 03 GUJ CK 0033
Constitution of India, 1950 - Article 217, Article 217(1), Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 457 of 1,768
High Courts03 Mar 2016Dismissed
State of Gujarat Vs Kanubhai Bababhai Desai and Others
Gujarat High Court · (2016) 03 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378(1)(3)Penal Code, 1860 (IPC) - Section 114, Section 302, Section 34, Section 363, Section 366, Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocit
High Courts03 Mar 2016Disposed off
S.B. Kareliya and Others Vs Executive Engineer and Others
Gujarat High Court · (2016) 03 GUJ CK 0031
Constitution of India, 1950 - Article 14, Article 14, Article 142, Article 15, Article 16, Article 17, Article 18, Article 226, Article 38, Article 39, Article 39A, Article 43, Article 46
High Courts03 Mar 2016Allowed
Clifford Antony D''Costa Vs State of Gujarat
Gujarat High Court · (2016) 337 ELT 212
High Courts02 Mar 2016Allowed
United India Insurance Co. Ltd. Vs Prahladbhai Budhabhai Gohel and Others
Gujarat High Court · (2016) 03 GUJ CK 0029
High Courts02 Mar 2016Disposed Off
Minal Anurag Gupta Vs Anurag Rameshbhai Gupta
Gujarat High Court · (2016) AIR(Gujarat) 124 : (2017) 1 CivCC 141 : (2016) 4 CivilLJ 777 : (2016) 2 DMC 834 : (2016) 2 GCD 1186 : (2016) 3 HLR 67
High Courts02 Mar 2016Dismissed
State of Gujarat Vs Kanubhai Prabhudas Patel and Others
Gujarat High Court · (2016) 03 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 169, Section 313, Section 378, Section 378(1)(3)Penal Code, 1860 (IPC) - Section 114, Section 21, Section 363, Section 364-A, Section 365
High Courts02 Mar 2016Partly Allowed
State of Gujarat Vs Himabhai Dhuliyabhai Ninama
Gujarat High Court · (2016) 03 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 307, Section 377Penal Code, 1860 (IPC) - Section 376, Section 376(2), Section 395
High Courts02 Mar 2016Disposed Off
United India Insurance Co Ltd. Vs Prahladbhai Budhabhai Gohel
Gujarat High Court · (2016) AAC 1890
Motor Vehicles Act, 1988 — Section 168
High Courts02 Mar 2016Dismissed
Gujarat State Road Transport Corporation Vs Jebedbibi
Gujarat High Court · (2016) AAC 1470
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts02 Mar 2016Dismissed
Kokilaben Arunbhai Desai Vs Sales Tax Commissioner and Others
Gujarat High Court · (2016) 03 GUJ CK 0023
Constitution of India, 1950 - Article 14, Article 16
High Courts02 Mar 2016Disposed off
Kanubhai Babubhai Punjiram Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0020
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, Section 14, Section 15, Section 17, Section 19, Section 23, Section 23(2), Section 25, Section 4, Section 41, Section 7, Section 8
High Courts02 Mar 2016Allowed
Ghulamhussain Khadukhan and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 498A, Section 498-A
High Courts02 Mar 2016Dismissed
State of Gujarat Vs Kaniayalal P. Dhobi and Others
Gujarat High Court · (2016) 03 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts02 Mar 2016Partly Allowed
Bharwad Haribhai Saktabhai and Others Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 176, Section 201, Section 302, Section 376, Section 498(A)
High Courts02 Mar 2016Allowed
Krishna Trading Company Vs Additional Director General of Foreign Trade and Others
Gujarat High Court · (2016) 03 GUJ CK 0015
Customs Act, 1962 - Section 108Foreign Trade (Development and Regulation) Act, 1992 - Section 11(2), Section 15(2), Section 5, Section 7(1)(c), Section 9
High Courts02 Mar 2016Dismissed
State of Gujarat Vs Harijan Nemabhai Shivabhai and Others
Gujarat High Court · (2016) 03 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 498-A
High Courts02 Mar 2016Partly Allowed
Hamabhai Gilabhai Bhadarka and Others Vs State of Gujarat
Gujarat High Court · (2016) 03 GUJ CK 0013
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 114, Section 143, Section 147, Section 148, Section 149, Section 302, Section 307, Section 504
High Courts01 Mar 2016Dismissed
State of Gujarat Vs Bala
Gujarat High Court · (2016) 03 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 304, Section 34, Section 504
High Courts01 Mar 2016Dismissed
Radheshyam R. Shah Vs State of Gujarat and Others
Gujarat High Court · (2016) 03 GUJ CK 0011
Constitution of India, 1950 - Article 226