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Gujarat High Court judgments

35,351 judgments · page 456 of 1,768

High Courts08 Mar 2016Dismissed

The State of Gujarat Vs Balram Cement Ltd.

Gujarat High Court · (2016) 03 GUJ CK 0052

Gujarat Value Added Tax Act, 2003 - Section 11, Section 11(3), Section 11(3)(b)(iii), Section 2, Section 2 (19), Section 2(1), Section 2(19), Section 34(7), Section 78, Section 80, Section 9
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High Courts04 Mar 2016Partly Allowed

Rajabhai Merubhai Rathod and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0050

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 147, Section 148, Section 149, Section 302, Section 304, Section 323, Section 324, Section 504
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High Courts04 Mar 2016Dismissed

Janak Kantilal Patel Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 120(B), Section 201, Section 489(A), Section 489(B), Section 489(C), Section 489(D)
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High Courts04 Mar 2016Dismissed

Patel Rohitkumar Leelachand and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0043

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 299, Section 300, Section 302, Section 304, Section 323, Section 324, Sect
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High Courts03 Mar 2016Dismissed

State of Gujarat Vs Ramesh Kashinath and Others

Gujarat High Court · (2016) 03 GUJ CK 0038

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29, Section 42, Section 50, Section 52A, Section 52A(ii), Section 53Penal Code, 1860 (IPC) - Section
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