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Gujarat High Court judgments

35,351 judgments · page 454 of 1,768

High Courts14 Mar 2016Dismissed

State of Gujarat Vs Gopalji Nataji

Gujarat High Court · (2016) 03 GUJ CK 0112

Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 323, Section 378(1)(3)Penal Code, 1860 (IPC) - Section 323, Section 354, Section 504
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High Courts14 Mar 2016Dismissed

State of Gujarat Vs Rabari Naja Samat and Others

Gujarat High Court · (2016) 03 GUJ CK 0107

Bombay Police Act, 1951 - Section 135, Section 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 313, Section 378Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 302, Se
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High Courts14 Mar 2016Dismissed

Mohanlal Thakraram Vishnoi Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0105

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 17, Section 18, Section 29, Section 35, Section 42(2), Section 50
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High Courts11 Mar 2016Dismissed

Dhirubhai Keshabhai Koli and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0090

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 114, Section 209, Section 216, Section 313Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 326, Section 504, Sect
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High Courts11 Mar 2016Partly Allowed

State of Gujarat Vs Babubhai Jadavbhai

Gujarat High Court · (2016) 03 GUJ CK 0084

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 324, Section 504
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High Courts11 Mar 2016Dismissed

Dashrathji Jawanji Thakor Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0082

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 307, Section 323, Section 324, Section 325, Section 504, Section 506(2)
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High Courts10 Mar 2016Disposed Off

State of Gujarat Vs Bharvad Sangrambhai Jakshibhai and Others

Gujarat High Court · (2016) 03 GUJ CK 0080

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 377Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 325, Section 326, Section 337, Section 397, Section 427, Section 452
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