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Gujarat High Court judgments

35,351 judgments · page 453 of 1,768

High Courts16 Mar 2016Dismissed

State of Gujarat Vs Govindbhai Arjanbhai Mayatra and Others

Gujarat High Court · (2016) 03 GUJ CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 114, Section 302, Section 323, Section 34, Section 447, Section 504, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention
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High Courts16 Mar 2016Dismissed

Mohmedhanif Vs The State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120(B), Section 302, Section 34, Section 489(B), Section 489(C)
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High Courts15 Mar 2016Partly Allowed

State of Gujarat Vs Chaudhary Mavjibhai Jesangbhai

Gujarat High Court · (2016) 03 GUJ CK 0124

Bombay Police Act, 1951 - Section 135 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 357Penal Code, 1860 (IPC) - Section 114, Section 302, Section 307, Section 320, Section 323, Section 325, Section 326, Section 337,
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High Courts14 Mar 2016Dismissed

Vijaybhai Babubhai Makwana and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0115

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 157, Section 177, Section 178, Section 178(d), Section 179, Section 313Penal Code, 1860 (IPC) - Section 114, Section 120B, Section 179, Section 323, Section 376, Section 506(2)
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