COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 451 of 1,768

High Courts22 Mar 2016Dismissed

Mansukhbhai Khimabhai Kochara Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0166

Constitution of India, 1950 - Article 14, Article 16, Article 16(1), Article 16(2), Article 226Gujarat Municipalities Act, 1963 - Section 271 (g)

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High Courts22 Mar 2016Disposed off

Sardar Vallabhbhai National Institute of Technology and Others Vs Ranjit Roy and Others

Gujarat High Court · (2016) 03 GUJ CK 0165

Constitution of India, 1950 - Article 14, Article 311, Article 311(2)National Institute of Technology Act, 2007 - Section 13, Section 25Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Secti

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High Courts22 Mar 2016Disposed off

Gujarat State Road Transport Corporation Vs Bharatkumar Sartanbhai Rabari and Others

Gujarat High Court · (2016) 03 GUJ CK 0164

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High Courts22 Mar 2016Allowed

National Highways Authority of India Vs Competent Authority and Sub Divisional Magistrate and Others

Gujarat High Court · (2016) 03 GUJ CK 0162

Arbitration and Conciliation Act, 1996 - Section 34, Section 34(1), Section 34(3), Section 36Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22Constitution of India, 1950 - Article 12, Article 226, Article 32

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High Courts22 Mar 2016Dismissed

Ramaji Abharaji Thakor Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0161

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 306, Section 498A

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High Courts22 Mar 2016Disposed off

Vijaykumar Chiranjilal Modi Vs State of Gujarat and Others

Gujarat High Court · (2016) 149 FLR 464 : (2016) 3 TAC 16

Workmens Compensation Act, 1923 — Section 3, 4-A

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High Courts22 Mar 2016Disposed Off

Oriental Insurance Co. Ltd. and Others Vs Ramnarayan Chimanlal Madan and Others

Gujarat High Court · (2016) 03 GUJ CK 0159

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High Courts21 Mar 2016Dismissed

Dharmendrakumar Omprakash Sinha Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0157

Bombay Police Act, 1951 - Section 135Constitution of India, 1950 - Article 161, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 209, Section 313

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High Courts21 Mar 2016Partly Allowed

Dilipsingh Chhatrasingh Parmar Vs The State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0156

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 323, Section 34

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High Courts21 Mar 2016Disposed Off

Jyotindra Shambuprasad Bhatt Vs Controlling Authority

Gujarat High Court · (2016) LIC 2966

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High Courts21 Mar 2016Dismissed

The State of Gujarat Vs Satubha Jorubha Rana

Gujarat High Court · (2016) 03 GUJ CK 0154

Bombay Prohibition Act, 1949 - Section 66(1)(b), Section 85(1)(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts18 Mar 2016Dismissed

Dilipbhai Galabbhai Parmar and Others Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0153

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 114, Section 394, Section 397

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High Courts18 Mar 2016Dismissed

Vijay Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0152

Bombay Police Act, 1951 - Section 135 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27

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High Courts18 Mar 2016Allowed

Purnima Advertising Agency Pvt. Ltd. and Others Vs Union of India and Others

Gujarat High Court · (2016) 03 GUJ CK 0151

Central Excises and Salt Act, 1944 - Section 11, Section 11B, Section 11B(1), Section 11B(2), Section 11BBConstitution of India, 1950 - Article 226

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High Courts18 Mar 2016Dismissed

Manish Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0150

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)

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High Courts18 Mar 2016Partly Allowed

Nishankumar Jayantibhai Patel Vs Gemabhai Jashkaranbhai Patel and Others

Gujarat High Court · (2016) 03 GUJ CK 0148

Motor Vehicles Act, 1988 - Section 168 (2)

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High Courts18 Mar 2016Dismissed

State of Gujarat Vs Babubhai Chandabhai Parmar

Gujarat High Court · (2016) 03 GUJ CK 0147

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts18 Mar 2016Disposed Off

Rameshbhai Dhirubhai Shiyal Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0146

Bombay Police Act, 1951 - Section 135, Section 135(1), Section 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 326

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High Courts18 Mar 2016Disposed off

State of Gujarat and Others Vs Lakhmanbhai

Gujarat High Court · (2016) 03 GUJ CK 0144

Industrial Disputes Act, 1947 - Section 17B, Section 25F, Section 25G, Section 25H

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High Courts17 Mar 2016Dismissed

State of Gujarat Vs Mansukh

Gujarat High Court · (2016) 03 GUJ CK 0143

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 378Penal Code, 1860 (IPC) - Section 302, Section 34, Section 363, Section 366, Section 376

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