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Gujarat High Court judgments

35,351 judgments · page 450 of 1,768

High Courts29 Mar 2016Dismissed

Kiransinh Hanumansinh Chauhan Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0204

Arms Act, 1959 - Section 25(c)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 300, Section 302, Section 304, Section 323, Section 324, Section 325, Section 335
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High Courts28 Mar 2016Disposed Off

Pravin Mithabhai Dabhi Vs State of Gujarat

Gujarat High Court · (2016) 03 GUJ CK 0214

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, Section 148, Section 149, Section 300, Section 302, Section 304, Section 323, Section 34
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High Courts23 Mar 2016Partly Allowed

State of Gujarat Vs Thakore Gandaji Hathaji

Gujarat High Court · (2016) 03 GUJ CK 0177

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 324, Section 354, Section 363, Section 366, Section 376, Section 511
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High Courts23 Mar 2016Dismissed

The State of Gujarat Vs Shaikh Jakirbhai

Gujarat High Court · (2016) 03 GUJ CK 0174

Arms Act, 1959 - Section 25, Section 25(1), Section 25(1)(A)(A)Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 3, Section 313, Section 4, Section 5
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High Courts22 Mar 2016Dismissed

State of Gujarat Vs Ayubkhan

Gujarat High Court · (2016) 03 GUJ CK 0168

Bombay Police Act, 1951 - Section 135, Section 37 (1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
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