COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 448 of 1,768

High Courts05 Apr 2016Disposed Off

Baldevbhai Govindbhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0018

Constitution of India, 1950 - Article 21, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 169, Section 173, Section 173(2), Section 193, Section 200, Section 201, Section 202, Section 227, Section 228, Section 239, Sect

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High Courts05 Apr 2016Allowed

Ghedia Harischandra Chimanlal Vs Govt. of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0017

Constitution of India, 1950 - Article 226

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High Courts04 Apr 2016Dismissed

State of Gujarat Vs Zakirmiya Hasammiya Saiyad and Others

Gujarat High Court · (2016) 04 GUJ CK 0016

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, Section 147, Section 149, Section 302, Section 323, Section 34

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High Courts04 Apr 2016Disposed off

Meragbhai Kanabhia Chavda and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0014

Constitution of India, 1950 - Article 14, Article 19(1)(c), Article 19(6)Gujarat Co-operative Societies Act, 1961 - Section 13, Section 145Z, Section 145-Z, Section 145Z(2), Section 2(7-A), Section 36, Section 41(6), Section 51, Section 51(1)

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High Courts04 Apr 2016Disposed Off

Meragbhai Kanabhai Chavda Vs State of Gujarat

Gujarat High Court · (2016) 3 GLR 1940

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High Courts04 Apr 2016Disposed Off

State of Gujarat Vs Pitha Hameer Aher and Others

Gujarat High Court · (2016) 04 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts04 Apr 2016Dismissed

State of Gujarat Vs Ramanlal Bhikhalal Jayswal and Others

Gujarat High Court · (2016) 04 GUJ CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts01 Apr 2016Partly Allowed

Mugla Nathabhai Angari and Others Vs State of Gujarat

Gujarat High Court · (2016) 04 GUJ CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 323, Section 325, Section 326, Section 34, Section 504, Section 506(2)

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High Courts01 Apr 2016Dismissed

Oriental Insurance Co. Ltd. Vs Ambalal Himtaji Prajapati and Others

Gujarat High Court · (2016) 04 GUJ CK 0009

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High Courts01 Apr 2016Dismissed

State of Gujarat Vs Rafiq Dhanvarbhai Memon

Gujarat High Court · (2016) 04 GUJ CK 0008

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, Section 363, Section 366, Section 376, Section 380

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High Courts01 Apr 2016Dismissed

State of Gujarat Vs Digubha Kalubhai Jadeja

Gujarat High Court · (2016) 04 GUJ CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts01 Apr 2016Dismissed

Commr. of C. Ex., Cus. & S.T. Vs Shree Krishna Industries

Gujarat High Court · (2017) 345 ELT 629

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High Courts01 Apr 2016Disposed off

State of Gujarat and Others Vs Vallabhbhai Gordhanbhai Ravrani

Gujarat High Court · (2016) 2 CLR 459 : (2016) 150 FLR 274 : (2016) LabLR 890 : (2016) 3 LLJ 497 : (2016) 2 LLN 690

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High Courts01 Apr 2016Allowed

Jigneshbhai Vs State of Gujarat

Gujarat High Court · (2016) 04 GUJ CK 0004

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 27, Section 302, Section 377

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High Courts01 Apr 2016Dismissed

Dineshbhai Bhagvanbhai Bambhaniya and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0003

Advocates Act, 1961 - Section 49 (1) (c)Civil Procedure Code, 1908 (CPC) - Order 11 Rule 13, Order 11 Rule 5, Order 19 Rule 3Constitution of India, 1950 - Article 136

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High Courts01 Apr 2016Dismissed

The State of Gujarat Vs Nansinh Khodabava and Others

Gujarat High Court · (2016) 04 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 498(A)

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High Courts01 Apr 2016Dismissed

Lalitbhai Punjabhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 04 GUJ CK 0001

Gujarat Town Planning and Urban Development Act, 1976 - Section 41, Section 49, Section 67, Section 68Land Acquisition Act, 1894 - Section 11(2), Section 17, Section 17(1), Section 4, Section 4(1), Section 5A, Section 6, Section 6(1), Section

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High Courts31 Mar 2016Dismissed

Movaliya Bhikhubhai Balabhai - Petitioner @HASH Income Tax Officer - (Tds) - 1 - Surat and 1

Gujarat High Court · (2016) 290 CurTR 303 : (2016) 388 ITR 343

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 194A, Section 45, Section 56Land Acquisition Act, 1894 - Section 28

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High Courts31 Mar 2016Dismissed

Jayeshkumar Kishorchandra Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 03 GUJ CK 0187

Bombay Public Trusts Act, 1950 - Section 3, Section 3(f)Constitution of India, 1950 - Article 226Gujarat Housing Board Act, 1961 - Section 49

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High Courts31 Mar 2016Dismissed

Airport Authority of India Vs Mahadevbhai Harrai Naik and Others

Gujarat High Court · (2016) 03 GUJ CK 0185

Constitution of India, 1950 - Article 226, Article 300-AGujarat Town Planning and Urban Development Act, 1976 - Section 12, Section 12(2)(a), Section 12(2)(k), Section 13, Section 17, Section 17(1), Section 17(2)

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