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Gujarat High Court judgments

35,351 judgments · page 446 of 1,768

High Courts11 Apr 2016Dismissed

State of Gujarat Vs Mamadhusain N. Mayatra

Gujarat High Court · (2016) 04 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 323, Section 326, Section 34, Section 397, Section 504, Section 506(2)
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High Courts07 Apr 2016Disposed off

IPEG Inc. and Others Vs Kay Bee Engineers and Others

Gujarat High Court · (2016) AIR(Gujarat) 104 : (2016) 3 MIPR 151 : (2016) 66 PTC 305 : (2016) 6 RAJ 233

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Section 151Copyright Act, 1957 - Section 14, Section 14 (c), Section 14 (c) (B), Section 15, Section 15(2), Section
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High Courts07 Apr 2016Dismissed

State of Gujarat Vs Shamlabhai and Others

Gujarat High Court · (2016) 04 GUJ CK 0052

Criminal Procedure Code, 1973 (CrPC) - Section 151, Section 313Penal Code, 1860 (IPC) - Section 114, Section 323, Section 366, Section 367, Section 376, Section 506 (2), Section 506(2)
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High Courts07 Apr 2016Dismissed

State of Gujarat Vs Ranabhai Vihabhai Rabari and Others

Gujarat High Court · (2016) 04 GUJ CK 0048

Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 378 (1) (3)Penal Code, 1860 (IPC) - Section 302, Section 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1) (10)
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