High Courts26 Apr 2016Partly Allowed
Vinayakrao Shantilal Desai Vs Gujarat State Fertilizers & Chemicals Ltd.
Gujarat High Court · (2016) 166 AIC 615 : (2016) 4 CivilLJ 512 : (2016) 3 GLR 1930
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 444 of 1,768
High Courts26 Apr 2016Partly Allowed
Ramesh Bijal Marwada Vs State of Gujarat
Gujarat High Court · (2016) 168 AIC 390 : (2016) CriLJ 4881 : (2016) 3 GCD 1998 : (2016) 3 GLR 2641
Penal Code, 1860 (IPC) — Section 363, 376
High Courts25 Apr 2016Dismissed
State Bank of India (SBI) - Appellant @HASH Commissioner of Income Tax - Opponent
Gujarat High Court · (2016) 290 CurTR 129 : (2016) 389 ITR 578
Income Tax Act, 1961 - Section 80P
High Courts25 Apr 2016Disposed off
Kachchh District Panchayat Thro. Dy Executive Engineer and another Vs Rambhai Meghraj Gadhvi
Gujarat High Court · (2016) 2 CLR 456 : (2016) 150 FLR 278 : (2016) 3 GLR 2234 : (2016) 3 GujLH 225 : (2016) LabLR 918 : (2016) 3 LLJ 494 : (2017) 1 SCT 20
Industrial Disputes Act, 1947 — Section 10(1), 2(oo)(bb), 25F
High Courts22 Apr 2016Partly Allowed
Harishbhai Kalabhai Bagda Vs State of Gujarat
Gujarat High Court · (2016) CriLJ 4217
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts21 Apr 2016Disposed Off
New Asian Engineers Vs Union of India
Gujarat High Court · (2016) 336 ELT 600
High Courts21 Apr 2016Dismissed
Ramanbhai Hargovinddas Limbachia Vs State of Gujarat
Gujarat High Court · (2016) 2 GCD 1792 : (2016) 3 GLR 2695
Gujarat Town Planning and Urban Development Act, 1976 — Section 48A, 67, 68Gujarat Town Planning and Urban Development Rules, 1979 — Rule 33
High Courts19 Apr 2016Allowed
Oriental Insurance Company Limited Vs Ganeshbhai Babanbhai Bhalekar
Gujarat High Court · (2017) AAC 348
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 163
High Courts19 Apr 2016Disposed Off
Patel Rajendra kumar Natavarla Vs State of Gujarat & 3
Gujarat High Court · (2016) 2 CLR 970 : (2016) LabLR 661
Constitution of India, 1950 — Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 4
High Courts18 Apr 2016Dismissed
S.J. Purohit Vs Deputy General Manager And Disciplinary Authority
Gujarat High Court · (2016) 3 GLR 1834 : (2016) LIC 3547
High Courts18 Apr 2016Disposed off
Junagadh Jilla Sahakari Bank Ltd. Vs Rajubhai Nagabhai Kodiyatar
Gujarat High Court · (2016) 2 CLR 469 : (2016) 150 FLR 270
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Apr 2016Allowed
Pan Drugs Ltd. Vs Union of India
Gujarat High Court · (2016) 337 ELT 183
High Courts13 Apr 2016Disposed Off
Anil Limited Vs Union of India
Gujarat High Court · (2016) 341 ELT 63
High Courts13 Apr 2016Dismissed
Ujwala Raje Gaekwar Vs Hiren Achyutbhai Shah and Others
Gujarat High Court · (2017) 170 AIC 601 : (2016) AIR(Gujarat) 98 : (2016) 3 CivCC 761 : (2016) 4 GLR 2775 : (2016) 3 HLR 378
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5, Section 2(11)Constitution of India, 1950 - Article 227Succession Act, 1925 - Section 263
High Courts13 Apr 2016Allowed
Kamlesh Jayantibhai Bhoring (Kakadiya Kumbhar) Vs State of Gujarat and Others
Gujarat High Court · (2016) 04 GUJ CK 0088
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(1), Section 3(2)
High Courts13 Apr 2016Allowed
Ganesh Vs Commissioner of Police and Others
Gujarat High Court · (2016) 04 GUJ CK 0087
Constitution of India, 1950 - Article 22(5), Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), Section 3(2), Section 9(2)
High Courts13 Apr 2016Dismissed
Protect Construction Chemicals Pvt. Ltd. Vs Union of India
Gujarat High Court · (2016) 337 ELT 185
High Courts13 Apr 2016Allowed
Karsanbhai Ramjibhai Jaladiya Vs District Development Officer & 1
Gujarat High Court · (2016) 2 CLR 737 : (2016) 150 FLR 797 : (2016) 4 GLR 2937 : (2016) 4 LLJ 200 : (2017) 1 SCT 570
Industrial Disputes Act, 1947 - Section 10(1), 25G
High Courts13 Apr 2016Allowed
Chandresh Vs Commissioner of Police and Others
Gujarat High Court · (2016) 04 GUJ CK 0083
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1)
High Courts12 Apr 2016Disposed Off
Azamukhi Dangar Utpadakoni Sahakari Mandali Ltd. Vs State of Gujarat
Gujarat High Court · (2016) AIRCC 2123 : (2016) 3 GLR 2051